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State of Jammu-Kashmir - Section

Section 3 in Jammu and Kashmir Medical and Dental Education (Appointment on Academic Arrangement Basis) Rules, 2019

3. Application of the rules.

- (i) These rules shall apply to the teaching posts, medical officers and posts of nurses/para-medical/para-dental/technical staff in the Government Medical Colleges, Government Dental Colleges, Government Ayurvedic College, Government Unani College, Medical Superintendents and Deputy Medical Superintendents subject to the conditions that Medical Superintendents and Deputy Medical Superintendents, to be appointed on academic arrangements, may be drawn from the eligible candidates, including retired Medical Superintendents/Deputy Medical Superintendents, but excluding in-service candidates who may possess the requisite qualification, but are employed under the Government in a substantive capacity on other posts.
(ii)These rules shall have effect notwithstanding anything contrary contained in any rules for the time being in force.