Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44B] [Entire Act] State of Bihar - Subsection Section 44B(n) in The Bihar Co-operative Societies Act, 1935 (n)digging canals;(nn)the establishment of poultry, fishery, dairy, piggery and sheep preparing, etc. and
