Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(11) in Andhra Pradesh Universities Act, 1991

(11)"hostel" means, unit of residence for students of the University maintained or recognised by the University in accordance with the conditions prescribed;