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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)All applications for leave by the Patwaris should be submitted to the sanctioning authority through proper channel and the Inspec tor of Land Records and the Tehsildar shall be informed of the orders passed thereon.