Section 7(3) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017
(3)The full-time Chairperson shall be entitled to encashment of fifty per-cent, of earned leave standing to his credit at any time, subject to the condition that the encashment shall be permitted only once during any calendar year for a maximum of twelve days in a calendar year.
