Rajasthan High Court - Jaipur
Chandra Shekhar Yadav S/O Shri Roshan ... vs State Of Rajasthan on 29 September, 2020
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HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7956/2020
Chandra Shekhar Yadav S/o Shri Roshan Lal Yadav, Aged About
27 Years, R/o Village Kharkhara Post Gadoj, Tehsil Behror,
District Alwar.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform
(Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur.
4. Chief Engineer, Water Resources Department, Rajasthan
Jaipur, Indra Gandhi Nahar Mandal Bhawan, Dr. Bhimrao
Ambedkar Circul, Bhawani Singh Marg, Jyoti Nagar Mod,
Jaipur.
----Respondents
Connected With
1. S.B. Civil Writ Petition No. 5554/2020
1. Surendra Kumar Kumhar S/o Sh. Rameshwar Lal Kumhar, Aged About 27 Years, R/o Vpo Bagawas, Teh - Kishangarh, Distt Jaipur, Rajasthan.
2. Kamlesh Kumar S/o Sh. Dhanna Lal, Aged About 29 Years, R/o Vpo Bichun, Teh - Mojamabad (Dudu), Jaipur, Rajasthan.
3. Dholu Ram Gurjar S/o Sh. Chhotu Ram Gurjar, Aged About 26 Years, R/o Vpo Mahangi Jamavaramgarh, Distt - Jaipur, Rajasthan - 303109
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Administrative Reforms And Co- Ordination, Government Secretariat, Jaipur.
2. Department Of Administrative Reforms And Co-
Ordination, Through Deputy Secretary - Group- Iii, (Downloaded on 01/10/2020 at 08:49:20 PM) (2 of 32) [CW-7956/2020] Government Secretariat, C Scheme, Ashok Nagar, Jaipur, Rajasthan 302005
3. Rajasthan Public Service Commission, Through Chairman, Jaipur Road, Ghooghara Ghati, Ajmer, Rajasthan 305001
----Respondents
2. S.B. Civil Writ Petition No. 5555/2020
1. Manish Kumar S/o Shri Kishan Lal, Aged About 32 Years, R/o Ward No. 10, Neem Nagar, Reengus, Sikar, Rajasthan- 301402
2. Hanuman Prasad S/o Sh. Balla Ram, Aged About 39 Years, R/o Bagriyo Ki Dhani, Todi Madhopura, Post - Sangarva, Sikar, Rajasthan.
3. Moolchand Yadav S/o Sh. Kamlesh Kumar Yadav, Aged About 26 Years, R/o Vpo Khatkad, Via Ajitgarh, Teh - Shrimadhopur, Sikar, Rajasthan.
4. Mohan Lal Yadav S/o Sh. Nihal Singh Yadav, Aged About 33 Years, R/o Vpo Mandholi, Teh - Neem Ka Thana, Dist - Sikar, Rajasthan -332713
5. Rajendra Prasad S/o Sh. Sonu Lal, Aged About 26 Years, R/o Village Haripura, Post - Losal, Teh - Dantaramgarh, Dist - Sikar, Rajasthan - 341504
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Administrative Reforms And Co- Ordination, Government Secretariat, Jaipur.
2. Department Of Administrative Reforms And Co-
Ordination, Through Deputy Secretary - Group- Iii, Government Secretariat, C Scheme, Ashok Nagar, Jaipur, Rajasthan 302005
3. Rajasthan Public Service Commission, Through Chairman, Jaipur Road, Ghooghara Ghati, Ajmer, Rajasthan 305001
----Respondents
3.S.B. Civil Writ Petition No. 5652/2020 Mukesh Kumar S/o Harlal Singh, Aged About 28 Years, R/o Chinta Haran Colony Duriyan, Teh- Udaipurwati, Distt- Jhunjhunu, Rajasthan-333022.
----Petitioner
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Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Administrative Reforms And Co-
Ordination, Government Secretariat, Jaipur.
2. Department Of Administrative Reforms And Co-
Ordination, Through Deputy Secretary-Group-Iii, Government Secretariat, C Scheme, Ashok Nagar, Jaipur, Rajasthan 302005.
3. Rajasthan Public Service Commission, Through Chairman, Jaipur Road, Ghooghara Ghati, Ajmer, Rajasthan 305001
----Respondents
4.S.B. Civil Writ Petition No. 5653/2020 Rahul Kamra S/o Shri Mahendra Kamra, Aged About 27 Years, R/ o 39, Lnp Colony, Ward No. 5, Vpo- Beenjhbayala, Teh- Padampur, Sriganganagar, Rajasthan-335041
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Administrative Reforms And Co- Ordination, Government Secretariat, Jaipur.
2. Department Of Administrative Reforms And Co-
Ordination, Through Deputy Secretary-Group-Iii, Government Secretariat, C Scheme, Ashok Nagar, Jaipur, Rajasthan 302005.
3. Rajasthan Public Service Commission, Through Chairman, Jaipur Road, Ghooghara Ghati, Ajmer, Rajasthan 305001
----Respondents
5.S.B. Civil Writ Petition No. 5656/2020
1. Jitendra Kumar Bairwa S/o Shri Ram Sahay Bairwa, Aged About 26 Years, R/o 10, Govind Vihar, Govindpura Toll Tex, Sanganer, Jaipur.
2. Narendra Yadav S/o Chandan Singh Yadav, Aged About 29 Years, R/o F-3, Ramnagar Extension, Sodala, Jaipur.
3. Sunil Kumar Sharma S/o Shri Ram Narayan Sharma, Aged About 29 Years, R/o Ved-Villa Colony, Ram Nagar, Sodala, Jaipur.
4. Rohit Kumar Verma S/o Shri Rajendra Kumar Verma, Aged About 30 Years, R/o 88, Govind Nagar, Dcm, Ajmer Road, District Jaipur, Rajasthan.
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5. Santosh Paliwal S/o Madan Lal Paliwal, Aged About 27 Years, R/o Sawai Getor, Near Water Tank, Bunkar Mohalla, Malviya Nagar, Jaipur, Rajathan.
6. Sardar Singh Gurjar S/o Hansraj Gurjar, Aged About 28 Years, R/o Village Deoli, Post Gambhira, Tehsil Malarna Dungar, District Sawai Madhopur.
7. Amit Kumar S/o Shri Shiv Prasad, Aged About 27 Years, R/o Vpo Charanwas, Tehsil Khetri, Distrit Jhunjhunu.
8. Ramesh Kumar Vishnoi S/o Shri Raghunath Ram, Aged About 29 Years, R/o Vpo Singari, Tehsil Rohat District Pali, Rajathan.
9. Sunil Kumar S/o Shri Dhanna Ram Burdak, Aged About 24 Years, R/o Vpo Dugoli, Tehsil Dhod, Sikar.
10. Suraj Prakash Swami S/o Shri Ram Bhajan Swami, Aged About 25 Years, R/o Vpo Shri Ram Ki Nangal, Teshil Sanganer, District Jaipur.
11. Neeraj Verma S/o Shri Shaym Lal Veram, Aged About 24 Years, R/o Ward No.4, Ganeshpura Lakheri, Tehsil Indergarh, Bundi.
12. Om Prakash Vishnoi S/o Shri Hariram Vishnoi, Aged About 24 Years, R/o Vpo Pur Tehsil Sanchore, District Jalore.
13. Dheeraj Kumar Gurjar S/o Shri Sawal Ram Gurjar, Aged About 27 Years, R/o Village Bhalpur, Post Nandri Tehsilsikrai, Distt. Dausa.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
----Respondent
6.S.B. Civil Writ Petition No. 5657/2020
1. Sunil Kumar S/o Shri Mohan Lal, Aged About 26 Years, R/ o Bawarla, Tehsil Sanchore, District Jalore.
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2. Dinesh Kumar S/o Ganga Ram, Aged About 21 Years, R/o Jambhaji Ka Mandir, Kabuli, District Barmer.
3. Manisha Nagar S/o Chitar Lal Nagar, Aged About 27 Years, R/o Shri Krishana Gaushala Ki Gali, Kota Road, Baran, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
----Respondents
7.S.B. Civil Writ Petition No. 5681/2020 Prakash Singh S/o Hari Singh, Aged About 27 Years, R/o Vpo Virampura, Tehsil Bayana, District Bharatpur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer, Secondary Education, Kota.
----Respondents
8.S.B. Civil Writ Petition No. 5722/2020 Nakul Singh S/o Rajveer Singh, Aged About 22 Years, R/o Vpo Kareeli, Tehsil Nadbai, District Bharatpur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur.
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2. Rajasthan Staff Selection Board, Through Its Secretary State Institute Of Agriculture Management Premises, Durgapura, Jaipur- 302018, Rajasthan,
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer, Secondary Education, Jaipur.
----Respondents
9.S.B. Civil Writ Petition No. 5755/2020 Rahul Kushwah S/o Shri Murari Lal Kushwah, Aged About 22 Years, R/o Gomti Colony, In Front Of Idea Tower, Karauli.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Administrative Reforms And Public Grievance Department, Government Of Rajasthan, Secretariat, Jaipur
2. Director, Secondary Education Department, Bikaner.
----Respondents
10.S.B. Civil Writ Petition No. 5784/2020 Khushi Ram Gurjar S/o Shyamveer Gurjar, Aged About 28 Years, R/o Vpo Lapawali, Tehsil Todabhim, District Karauli, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer, Secondary Education, Bharatpur.
----Respondents
11.S.B. Civil Writ Petition No. 5822/2020 Hitesh Kumar Panwar S/o Ganesh Lal, Aged About 33 Years, R/o 501, Shiv Nagar, Pipal Wali Gali, South Sunderwas, Udaipur, Rajasthan.
----Petitioner
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Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary State Institute Of Agriculture Management Premises, Durgapura, Jaipur- 302018, Rajasthan,
3. The Deputy Director, Social Justice And Empowerment Department, Sirohi, Rajasthan.
----Respondents
12.S.B. Civil Writ Petition No. 5823/2020 Rohatash Kanwar S/o Santoshi Ram Gurjar, Aged About 30 Years, R/o Village Badh Ponchari, Post Mothiyapura, Tehsil Hindauncity, District Karauli, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary State Institute Of Agriculture Management Premises, Durgapura, Jaipur- 302018, Rajasthan,
3. The Chief Engineer, Water Resources Department, Jaipur.
----Respondents
13.S.B. Civil Writ Petition No. 5830/2020 Gyanendra Singh S/o Man Singh, Aged About 32 Years, R/o House No. 19, Kailashpuri, Behind Railway Colony, Bharatpur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer, Secondary Education, (Downloaded on 01/10/2020 at 08:49:20 PM) (8 of 32) [CW-7956/2020] Ajmer.
5. The Secretary, Board Of Secondary Education, Ajmer.
----Respondents
14.S.B. Civil Writ Petition No. 5834/2020
1. Priya Meena D/o Shri Bhim Singh Meena, Aged About 23 Years, R/o D-113, Shiv Officers Colony, Jagatpura, Jaipur.
2. Pramod Kumar Gurjar S/o Shri Shyoram Singh Gurjar, Aged About 29 Years, R/o Vpo Khedly Gurjar, Tehsil Hindoncity, Karauli.
3. Suresh Kumar Vishoi S/o Shri Ashu Ram Vishoi, Aged About 31 Years, R/o Vpo Sankad Tehsil Sanchore, District Jalore.
4. Mukesh Kumar S/o Shri Mohan Lal Nitharwal, Aged About 31 Years, R/o Near Cwc Gowdown, Hanspura Road, Vpo Khanipura, Tehsil Shrimadhopur, Distt. Sikar.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
----Respondents
15.S.B. Civil Writ Petition No. 5857/2020 Pradeep Kumar S/o Shri Badri Narayan, Aged About 24 Years, R/ o Village Gidhawala Post Simarla Tehsil Shrimadhopur, Distt. Sikar.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
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----Respondents
16.S.B. Civil Writ Petition No. 5870/2020 Ritu Rohilla D/o Rajendra Prasad Rohilla, Aged About 24 Years, R/o 82, Ganesh Nagar 6A, Nadi Ka Phatak, Murlipura, Jaipur.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan Bikaner.
4. The District Education Officer, Secondary Education, Pratapgarh.
----Respondents
17.S.B. Civil Writ Petition No. 5872/2020 Rajesh S/o Shri Sukh Lal, Aged About 23 Years, (Category Obc- Non Creamy), R/o Village And Post Januthar Tehsil Deeg District Bharatpur Raj. Roll Number-2020747
----Petitioner Versus
1. The Rajasthan State Staff Selection Board, Jaipur Through Its Secretary Durgapura Jaipur Rajasthan.
2. The State Of Rajasthan Through Deputy Secretary, Administrative Reforms Group-3, Government Of Rajasthan, Secretariat, Jaipur (Rajasthan)
----Respondents
18.S.B. Civil Writ Petition No. 5876/2020 Munesh Saini S/o Ratan Lal Saini, Aged About 23 Years, R/o Vpo Samoochi, Tehsil Kathumar, District Alwar, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary, (Downloaded on 01/10/2020 at 08:49:20 PM) (10 of 32) [CW-7956/2020] State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Joint Labour Commissioner, Labour Department, Jodhpur.
----Respondents
19.S.B. Civil Writ Petition No. 5879/2020 Chanchal Meena D/o Bheemraj Meena, Aged About 24 Years, R/o 1004, Basant Vihar, Kota, Rajasthan
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer, Secondary Education, Ajmer.
5. The Secretary, Board Of Secondary Education, Ajmer.
----Respondents
20.S.B. Civil Writ Petition No. 5903/2020 Raj Kumar Saini S/o Late Shri Rameshwar Lal Saini, Aged About 22 Years, R/o B-54, Sudhamapuri-Ii, Ninder Moad, Harmada, Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Directorate Of Nagrik Suraksha, Govt. Of Rajasthan, Jaipur.
----Respondents
21.S.B. Civil Writ Petition No. 5975/2020 (Downloaded on 01/10/2020 at 08:49:20 PM) (11 of 32) [CW-7956/2020] Ravindra Singh Dewal S/o Shri Girwar Singh Dewal, Aged About 25 Years, R/o 3, Om Nagar, Khirni Phatak, Khatipura, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
----Respondents
22.S.B. Civil Writ Petition No. 6072/2020 Santosh Devanda Son Of Shri Sita Ram Meena, Aged About 27 Years, R/o Neemraj Ka Bagh, Post - Dantali, Tehsil - Sanganer, District Jaipur (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group- Iii), Secretariat, Jaipur (Raj.)
2. Rajasthan Staff Selection Board, Through Its Secretary, Durgapura, Jaipur (Raj.)
----Respondents
23.S.B. Civil Writ Petition No. 6086/2020 Jyoti D/o Shri Tejpal, Aged About 19 Years, R/o 104, Triputi Town, Kalwar Road, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Additional Chief Secretary, Administrative Reforms Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. Rajasthan Staff Selection Board, Krishi Management Institution Premises, Durgapura, Jaipur Through Secretary.
----Respondents
24.S.B. Civil Writ Petition No. 6102/2020 (Downloaded on 01/10/2020 at 08:49:20 PM) (12 of 32) [CW-7956/2020] Praveen Kumar Jain S/o Sumat Chand Jain, Aged About 28 Years, R/o Vpo Reni, Tehsil Reni, District Alwar, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Commissioner, Tribal Area Development Department, Udaipur.
4. The Commissioner, Tribal Area Development Department, Jaipur.
5. Monika Dhaka D/o Banwari Lal Dhaka, Posted As Ldc At Rajasthan Tribal Commissionerate, Jaipur, Rajasthan.
----Respondents
25.S.B. Civil Writ Petition No. 6122/2020
1. Sita Ram Ghaswa S/o Shri Bhanwar Lal Ghaswa, Aged About 23 Years, R/o Ghaswa Ki Dhani, Village And Post Hirnoda, Tehsil Phulera, District Jaipur, Rajasthan-303338
2. Sonuram Bhanwaria S/o Shri Hansaraj Bhanwaria, Aged About 26 Years, R/o - Chak 10 Kjd, Tehsil Khajuwala, District Bikaner, Rajasthan 334023
3. Vishal Kumar Jnagid S/o Sitaram Jangid, Aged About 26 Years, R/o Village Malagwas, Post Khuri Kalan, Tehsil Dausa, District Dausa, Rajasthan 303507
4. Ramprasad Dukiya S/o Gainaram, Aged About 32 Years, R/o Village And Post Jayal, Tehsil Jayal, District Nagaur, Rajasthan-341023
----Petitioners Versus
1. The State Of Rajasthan Through Its Secretary, Administrative Reforms Department, Govt. Secretariat, Jaipur (Rajasthan)
2. The Secretary, Rajasthan Staff Selection Board, Rajasthan Agriculture Management Institute Premises, Durgapura, Jaipur (Downloaded on 01/10/2020 at 08:49:20 PM) (13 of 32) [CW-7956/2020]
----Respondents
26.S.B. Civil Writ Petition No. 6129/2020 Kamal Khatri S/o Vishan Lal, Aged About 27 Years, R/o Behind Bheru Singh Haveli, Near Water Tank, Kuchilpura, Bikaner (Rajasthan)
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Personnel, Government Secretariat, Jaipur-302005, Rajasthan
2. Department Of Administrative Reforms And Co-
Ordination, Government Of Rajasthan Through Its Additional Chief Secretary, Government Secretariat, Jaipur Rajasthan 302005
3. Rajasthan Subordinate And Ministerial Services Selection Board, Japur, Through Its Secretary, Rajasthan Agriculture Management Institute Campus, Durgapura Jaipur 302018, Rajasthan
4. Gopal Prasad S/o Sh. Teekam Chand Koli, (Roll Number-
1372817 Rank 3103) Through Department Of Personnel, Government Secretariat, Jaipur 302005 Rajasthan
----Respondents
27.S.B. Civil Writ Petition No. 6313/2020 Nirma D/o Shri Devendra Khoja, Aged About 23 Years, R/o Village Beenthwal, Tehsil Marwar Mundwa, Distt. Nagaur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
----Respondents
28.S.B. Civil Writ Petition No. 6716/2020 Rahul Gandhwal S/o Shri Bala Prasad Jatav, Aged About 32 Years, R/o 20 Jyoti Nagar, 200 Ft. Road, Distt. Alwar (Raj.).
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----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary,
Administrative Reforms Department, Govt. Secretariat, Jaipur (Rajasthan).
2. The Secretary, Rajasthan Staff Selection Board, Rajasthan Agriculture Management Institute Premises, Durgapura, Jaipur.
3. The Commissioner, Transport Department, 409, Sahakar Marg, Jyothi Nagar, Lalkothi, Jaipur, Rajasthan (Raj.).
4. Hansraj Katumariya S/o Kalu Ram Katumariya, Aged About 29 Years, Bearing Rank No. 17726 And Application I.d. No. 201805234893, Roll No. 1577450 Through Commissioner Transport Department, Jaipur (Raj.).
----Respondents
29.S.B. Civil Writ Petition No. 6857/2020 Murlidhar S/o Jai Singh, Aged About 23 Years, R/o Village Sulkhania Bara, Post Sulkhania Chhota, Tehsil Rajgarh, District Churu, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur 302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan Bikaner.
4. The District Education Officer, Secondary Education, Churu.
5. The District Education Officer, Secondary Education, Sriganganagar.
----Respondents
30.S.B. Civil Writ Petition No. 7061/2020 Dinesh Nagar S/o Shri Ram Pratap Nagar, Aged About 28 Years, R/o Village Lakhakheri Post Golana Tehsil Khanpur, District Jhalawar.
----Petitioner
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Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. District Collector, Jhalawar.
----Respondents
31.S.B. Civil Writ Petition No. 7067/2020 Saty Prakash Chahar S/o Shri Tara Chand Chahar, Aged About 25 Years, R/o Vpo Khajpur Naya, Tehsil Jhunjhunu, District Jhunjhunu.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
32.S.B. Civil Writ Petition No. 7242/2020 Neeru Sharma D/o Lal Chand Sharma, Aged About 35 Years, R/o 1228-A, Barkat Nagar, Tonk Phatak, Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Secondary Education, Rajasthan Bikaner.
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4. The District Education Officer, Secondary Education, Jaipur.
5. The District Education Officer, Secondary Education, Bundi.
----Respondents
33.S.B. Civil Writ Petition No. 7277/2020 Ishwari Prasad Jaiswal S/o Khem Chand Jaiswal, Aged About 28 Years, R/o B-15, Prem Nagar-2Nd, Gurjar Ki Thadi, New Sanganer Road, Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
3. The Director, Social Justice And Empowerment Department, Ambedkar Bhawan, G-3/1, Behind Rajmahal Place, Jaipur, Rajasthan.
----Respondents
34.S.B. Civil Writ Petition No. 7283/2020
1. Sourabh Choudhary S/o Shri Prahlad Choudhary, Aged About 23 Years, R/o Adarsh Colony, Ward No.20 By Pass Road Kherli, Tehsil Kathumar, Distt. Alwar.
2. Rajendra Singh Choudhary S/o Prahlad Singh Choudhary, Aged About 30 Years, R/o Vpo Mendwas Tehsil Phagi, District Jaipur.
3. Kaptan Singh S/o Shri Rajveer Singh, Aged About 25 Years, R/o Vpo-Barso, Tehsil Bharatpur, Distt. Bharatpur.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing (Downloaded on 01/10/2020 at 08:49:20 PM) (17 of 32) [CW-7956/2020] Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Rajasthan, Bikaner.
5. District Collector And District Magistrate, Ajmer.
----Respondents
35.S.B. Civil Writ Petition No. 7285/2020
1. Saurabh Sihag S/o Shri Surender Kumar, Aged About 23 Years, R/o Vpo Kishanpura Uttradha, Hanumangarh.
2. Nagender Singh S/o Shri Umed Singh Bhati, Aged About 24 Years, R/o Village Mehaliya Post Malsisar, Tehsil Bhadra, District Hanumangarh
3. Subhash S/o Shri Mahaveer, Aged About 25 Years, R/o Vpo Kunji Tehsil Bhadra, District Hanumangarh.
4. Mukesh Kumar S/o Shri Bhanwar Lal, Aged About 25 Years, R/o Vpo Dungrana Tehsil Bhadra, District Hanumangarh.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
36.S.B. Civil Writ Petition No. 7286/2020 Sajid Khan Rangrej S/o Shri Ikbal Khan Rangrej, Aged About 27 Years, R/o Modiyon Ka Mihalla,ward No.13, Vpo Kaladera Tehsil Chomu District Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service (Downloaded on 01/10/2020 at 08:49:20 PM) (18 of 32) [CW-7956/2020] Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Chief Engineer, Water Resources Department, Rajasthan Jaipur, Indra Gandhi Nahar Mandal Bhawan, Dr. Bhimrao Ambedkar Circul, Bhawani Singh Marg, Jyoti Nagar Mod, Jaipur.
----Respondents
37.S.B. Civil Writ Petition No. 7295/2020 Vijay Kumar Prajapat S/o Rampal Kumhar, Aged About 27 Years, R/o Vpo Neemla,via Sainthal, Tehsil Jamwaramgarh, District Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reforms (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Medical And Health Services, Esi Scheme, Laxmi Nagar, Ajmer Road, Jaipur.
----Respondents
38.S.B. Civil Writ Petition No. 7360/2020 Sunil Kumar S/o Shri Banwari Lal, Aged About 26 Years, R/o Vpo- Dheelsar Via Bissau, Tehsil Malsisar, District Jhunjhunu.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Chief Engineer, Water Resources Department, Rajasthan Jaipur, Indra Gandhi Nahar Mandal Bhawan, Dr. Bhimrao Ambedkar Circul, Bhawani Singh Marg, Jyoti Nagar Mod, (Downloaded on 01/10/2020 at 08:49:20 PM) (19 of 32) [CW-7956/2020] Jaipur.
----Respondents
39.S.B. Civil Writ Petition No. 7703/2020 Ramesh Jangid S/o Shri Ramniwas, Aged About 25 Years, R/o Village Mangliyawas, Post Jogimagara, Tehsil Merta, Distt. Nagaur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Chief Engineer, Water Resources Department, Rajasthan Jaipur, Indra Gandhi Nahar Mandal Bhawan, Dr. Bhimrao Ambedkar Circul, Bhawani Singh Marg, Jyoti Nagar Mod, Jaipur.
----Respondents
40.S.B. Civil Writ Petition No. 7704/2020
1. Sandeep Kumar S/o Shri Ratan Lal, Aged About 27 Years, R/o Ward No.1, Vpo Jasrapur, Tehsil Khetri, Distt. Jhunjhunu.
2. Devi Lal Mali S/o Shri Bhairu Lal, Aged About 25 Years, R/ o Ward No.14, Mithavas Pokaran, Tehsil Pokaran, Distt. Jaisalmer.
3. Naresh Kumar S/o Shri Jara Ram, Aged About 30 Years, R/o Vpo Sunderpura, Tehsil Kotputli, Distt. Jaipur.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
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4. Chief Engineer, Water Resources Department, Rajasthan Jaipur, Indra Gandhi Nahar Mandal Bhawan, Dr. Bhimrao Ambedkar Circul, Bhawani Singh Marg, Jyoti Nagar Mod, Jaipur.
5. Registrar, Co-Operative Societies, Jaipur.
----Respondents
41.S.B. Civil Writ Petition No. 7772/2020
1. Vishwesh Kumar Sharma S/o Shri Vishnu Dayal Sharma, Aged About 30 Years, R/o 116/103, Agarwal Farm, Mansarovar, Jaipur.
2. Rameshwar Lal Kumawat S/o Shri Pusa Ram Kumawat, Aged About 27 Years, R/o Village Sharwanpura, Post Anandpura, Kuchamancity, Nagaur.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Registrar, Sahakari Societies, Rajasthan, Jaipur.
5. Additional Director (Administrative) And Joint Director, Information And Public Relation Department, Jaipur.
----Respondents
42.S.B. Civil Writ Petition No. 7850/2020 Umesh Chand Soni S/o Brij Kishore Soni, Aged About 30 Years, R/o Mandir Wali Gali, Deeg Road, Nagar, District Bharatpur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3), Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.
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3. The Director, Secondary Education, Rajasthan Bikaner.
4. The District Education Officer, Secondary Education, Dholpur.
----Respondents
43.S.B. Civil Writ Petition No. 7934/2020 Jitendra Kumar Gurjar S/o Shri Ram Chandra Gurjar, Aged About 28 Years, R/o Village Basda, Post Sikandra, Tehsil Sikrai, Distt. Dausa.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Rajasthan, Bikaner.
5. District Education Officer, Head Office (Secondary), Bundi.
----Respondents
44.S.B. Civil Writ Petition No. 7955/2020 Rajesh Kumar Swami S/o Shri Damodar Prasad Swami, Aged About 28 Years, R/o Village And Post Kuli Tehsil Dantaramgarh, Distt. Sikar.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. District Secondary Education, Bikaner
----Respondents
45.S.B. Civil Writ Petition No. 8048/2020 Ravindra Charan S/o Shri Sawai Singh Bareth, Aged About 29 (Downloaded on 01/10/2020 at 08:49:20 PM) (22 of 32) [CW-7956/2020] Years, R/o Village And Post Singodari Tehsil Laxmangarh, Distt. Sikar.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. District Collector, Jhalawar.
----Respondents
46.S.B. Civil Writ Petition No. 8173/2020 Ramavtar Aludiya S/o Shri Gopal Aludiya, Aged About 28 Years, R/o Village Mohini, Post Lawa, Tehsil Piplu, Distt. Tonk.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. District Collector, Baran, Rajasthan.
----Respondents
47.S.B. Civil Writ Petition No. 8187/2020
1. Hanuman Gurjar S/o Shri Chouth Mal Gurjar, Aged About 30 Years, R/o Village Manpur Dungri, Post Sheetla Mata, Tehsil Chaksu District Jaipur.
2. Rahul Gurjar S/o Shri Kishan Lal Gurjar, Aged About 24 Years, R/o Village Shrirampura, Post Phaliywas, Tehsil Bassi, District Jaipur.
3. Sunil Kumar S/o Shri Banwari Lal, Aged About 26 Years, R/o Village Dheelsar Via Bissau, Tehsil Malsisar District Jhunjhunu.
----Petitioners
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Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Bikaner.
5. Chief Engineer, Water Resources Department, Rajasthan, Jaipur, Indra Gandhi Nahar Mandal Bhawan, Dr. Bhimrao Ambedkar Circul, Bhawani Singh Marg, Jyoti Nagar Mod, Jaipur.
----Respondents
48.S.B. Civil Writ Petition No. 8308/2020
1. Jitendra Kumar Bairwa S/o Shri Ram Sahay Bairwa, Aged About 26 Years, R/o 10, Govind Vihar, Govindpura Toll Tex, Sanganer, Jaipur.
2. Sitaram Meena S/o Shri Prabhu Meena, Aged About 26 Years, R/o Village Chimanpura @ Dapkanala Post Nangal Soosawatan, Via Amer, District Jaipur.
3. Girraj Prasad Meena S/o Madam Lal Meena, Aged About 24 Years, R/o Vpo Choundiyawas Tehsil Lalsot, District Dausa.
4. Praveen Kumar Meena S/o Shri Mandori Lal Meena, Aged About 20 Years, R/o Village Bhanwarki, Post Sundari, Tehsil Bamanwas, District Sawai Madhopur.
5. Chandrakant Meena S/o Shri Kishan Singh Meena, Aged About 26 Years, R/o Vpo Kankhu Meena Ki Dhani, Laxmangarh, Sikar.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
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----Respondents
49.S.B. Civil Writ Petition No. 8815/2020 Amit Yadav S/o Shri Om Prakash Yadav, Aged About 30 Years, R/ o B-154, Vinoba Bhave Nagar, Nursery Circle, Vaishali Nagar, District Alwar
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur
3. Secretary, Rajasthan Sub-Ordinate And Ministrial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
50.S.B. Civil Writ Petition No. 8884/2020
1. Suresh Kumar Yadav S/o Shri Banshi Dhar Yadav, Aged About 28 Years, R/o Dhani Chandawati, Village Antpura, Post Divrala, Tehsil Shrimadhopur, District Sikar.
2. Surya Prakash S/o Shri Sharwan Kumar, Aged About 21 Years, R/o Ward No. 2, Rawatsar, District Hanumangarh.
3. Sunil Bana S/o Shri Hanuman Ram, Aged About 24 Years, R/o Village Gunsali Post Kiroda Tehsil Degana, District Nagaur.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministrial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Chief Engineer, Water Resources Department, Rajasthan, Jaipur.
5. Director, Secondary Education, Rajasthan, Bikaner.
----Respondents
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51.S.B. Civil Writ Petition No. 8898/2020
1. Manish Kumar Sharma S/o Shri Kailash Chand Sharma, Aged About 23 Years, R/o Vpo Sandera, Tehsil Peeplu, District Tonk.
2. Praveen Siyag S/o Shri Veera Ram, Aged About 23 Years, R/o Vpo Arnay, Tehsil Sanchore, Distt. Jalore.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Govt. Of Rajasthan, Secretariat, Jaipur
3. Secretary Rsmssb, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. District Secondary Education, Bikaner
----Respondents
52.S.B. Civil Writ Petition No. 9042/2020 Pawan Kumar Arya S/o Hazari Lal Arya, Aged About 28 Years, R/ o Dhani Jyankidaswali, Pragpura, District Jaipur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3) Secretariat, Jaipur.
2. The Director And Paden Deputy Secretary, Medical And Heath Services, E.s.i. Scheme, Laxmi Nagar, Ajmer Road, Jaipur, Rajasthan.
3. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan.
4. The Chief Medical And Health Officer, Bhilwara.
----Respondents
53.S.B. Civil Writ Petition No. 9058/2020 Krishan Kumar Sharma S/o Radhe Shyam Sharma, Aged About 30 Years, R/o Vpo Anatpura, Tehsil Bassi, District Jaipur, Rajasthan
----Petitioner (Downloaded on 01/10/2020 at 08:49:20 PM) (26 of 32) [CW-7956/2020] Versus
1. The State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Administrative Reforms (Group-
3) Secretariat, Jaipur
2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur 302018, Rajasthan
3. Social Justice And Empowerment Department, Through Its Director, Jaipur
----Respondents
54.S.B. Civil Writ Petition No. 9059/2020 Pooran Mal Dadarwal S/o Shri Ramnarayan Dadarwal, Aged About 28 Years, R/o Vpo- Chakramsar, Dhankiya, District Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Commissioner, Sanskrit Shiksha, Jaipur.
----Respondents
55.S.B. Civil Writ Petition No. 9077/2020
1. Dayaram S/o Shri Likhamaram Moond, Aged About 21 Years, R/o Vpo Bathoth, Tehsil Laxmangarh, District Siakar.
2. Subhash S/o Shri Devkaran Ram, Aged About 25 Years, R/o Vpo Jarora Rallan, Tehsil Merta City, Distt. Nagaur.
3. Suresh Kumar S/o Shri Bhoja Ram, Aged About 24 Years, R/o Vpo Dungrana, Tehsil Bhadra, Distt. Hanumangarh.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
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3. Secretary Rsmssb, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur
4. Dg-Jail, Jaipur, Rajasthan
5. Director Secondary Education, Bikaner
----Respondents
56.S.B. Civil Writ Petition No. 9510/2020 Ajay Kumar Dhaka S/o Jagdish Prasad Dhaka, Aged About 28 Years, R/o Village Dhaka Ki Dhani, Post Sabalpura, Tehsil Dhod, District Sikar, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through Its Additional Director (Vigilance And Administration) And Joint Secretary, Department Of Administrative Reforms (Group-3), Secretariat, Jaipur
2. Rajasthan Public Service Commission, Through Its Secretary, Ajmer.
3. The Director, Social Justice And Empowerment Department, Rajasthan, Jaipur.
4. The Deputy Director, Social Justice And Empowerment Department, Kota.
5. The Assistant Director, District Child Protection Unit, Kota, Rajasthan.
----Respondents
57.S.B. Civil Writ Petition No. 9516/2020
1. Dilip Kumar S/o Shri Ramkaran Singh, Aged About 38 Years, Resident Of Village And Post Jakhal, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan
2. Satya Pal Yadav S/o Shri Sardar Singh Yadav, Aged About 38 Years, Resident Of Village And Post Padmara Khurd, Mundawar, District Alwar.
----Petitioners Versus
1. The State Of Rajasthan, Through Its Chief Secretary, Govt. Secretariat, Jaipur (Raj.)
2. Principal Secretary, Department Of General Administration, Govt. Secretariat, Jaipur (Raj.)
3. Rajasthan Subordinate And Ministerial Service Selection (Downloaded on 01/10/2020 at 08:49:20 PM) (28 of 32) [CW-7956/2020] Board, Through Secretary, Agriculture Management Institution Campus, Durgapura, Jaipur.
4. Rajasthan Staff Selection Board, Agriculture Management Institution Campus, Durgapura, Jaipur Through Secretary.
----Respondents
58.S.B. Civil Writ Petition No. 9574/2020 Bhavani Bhushan S/o Shri Mohan Lal, Aged About 26 Years, R/o Village Chak Kera, Post Lalgarhjattan, Tehsil Sadulshashar, District Shri Ganganagar.
----Petitioner Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Secondary Education, Bikaner
----Respondents
59.S.B. Civil Writ Petition No. 9594/2020
1. Shankar Dayal S/o Shri Raj Kumar, Aged About 27 Years, R/o Village And Post Chanana, Tehsil Chirawa, Distt. Jhunjhunu.
2. Narsingh Ram Patel S/o Shri Ganesh Ram Patel, Aged About 26 Years, R/o D-304, Sarsawati Nagar, Basni First Phase, Jodhpur.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Director, Medical And Health Services, E.s.i. Scheme, Laxmi Nagar, Ajmer Road, Jaipur.
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5. Director General, Jail, Rajasthan, Jaipur.
----Respondents
60.S.B. Civil Writ Petition No. 9598/2020
1. Nitish Kumar S/o Shri Manoj Kumar, Aged About 26 Years, R/o Vpo Shimla, Tehsil Khetri, Distt. Jhunjhunu.
2. Goree Shankar S/o Shri Brij Lal, Aged About 27 Years, R/ o Vpo Dheerwas Bara, Tehsil Taranagar, Distt. Churu.
3. Pravin Kumar Verma S/o Shri Heera Lal Verma, Aged About 28 Years, R/o Ward No. 11, Bhudoli Road, Neem Ka Thana, Distt. Sikar.
----Petitioners Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Personnel And Administration, Govt. Secretariat, Jaipur.
2. Deputy Secretary, Department Of Administrative Reform (Group-3), Government Of Rajasthan, Secretariat, Jaipur.
3. Secretary, Rajasthan Sub-Ordinate And Ministerial Service Selection Board, Rajasthan State Agriculture Managing Institution Campus, Durgapura, Jaipur.
4. Registrar, Rajasthan Tax Board, Ajmer.
5. Judge, Motor Vehicle Accident Claim Tribunal, Bikaner.
----Respondents For Petitioner(s) : Mr. Raghu Nandan Sharma Mr. Ajatshatru Mina Mr. Ram Pratap Saini Mr. Vijay Pathak Mr. R.B Sharma Ganthola Mr. Brijesh Yadav Mr. Devendra Kumar Bhardwaj Mr. Vigyan Shah Mr. Tanveer Ahamad Ms. Komal Kumari Giri For Respondent(s) : Mr. M.S Singhvi, AG with Mr. Daksh Pareek Mr. C.L. Saini, AAG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order (Downloaded on 01/10/2020 at 08:49:20 PM) (30 of 32) [CW-7956/2020] 29/09/2020 This court vide orders dated 4th August, 2020 and 1st July, 2020 in similar writ petitions has directed that "the petitioners would be free to submit representation before the concerned authority and if the petitioners submit representation before the concerning authority, they will decide the same expeditiously as per law".
The matter has come up today and all writ petitions have been jointly tagged.
Learned Advocate General appears and points out that some of the petitioners have moved representations while some of the petitioners have not moved any representation. It is also stated that certain representations have been allowed while others have been rejected.
Learned counsel appearing for the petitioners submits that they have not received the rejection letters and the reasons are not coming forward for not giving them posting as per their merit.
I have considered the submissions.
In all these matters, the grievance of the petitioners is that they are higher in merit in the select list and had opted place of posting of their choice but have been allotted different place of posting while lesser meritorious persons have been given posting of their choice District.
As the Court has already passed orders for submission of representation to the concerning authority, I deem it appropriate to dispose of these writ petitions with a direction to the State Authorities to decide the representations of the petitioners within (Downloaded on 01/10/2020 at 08:49:20 PM) (31 of 32) [CW-7956/2020] a period of 30 days from the date of receipt thereof by passing a speaking order. The relevant judgment passed by the Court from time to time with regard to the maintaining of inter-se seniority and inter-se merit while giving posting was also taken into consideration by the authorities and they will pass a speaking order pointing out and distinguishing the judgment and if they find that case is distinguishable, such an order or decision shall be communicated positively to the concerned petitioner(s) individually within 7 days thereafter.
It is clarified that if certain representations have already been decided and the judgments passed by this court have not been taken into consideration, then the concerned individual petitioner can file a fresh representation and the same shall be decided in accordance with law.
If any of the individual person has further grievance remaining, he would be entitled to take up the matter by approaching appropriate forum after impleading the concerned persons against whom he has a grievance. It is made clear that the decision of the State Government would come within the ambit of service matter and therefore the Service Appellate Tribunal would be an appropriate forum for approaching by filing appeal against any such decision. If any of the appeal is preferred, it is expected from the Tribunal to decide the same expeditiously.
In view of the observations made hereinabove, these writ petitions stand disposed of.
This order shall also be applicable to those candidates who have not approached the court as on today. However, the time for (Downloaded on 01/10/2020 at 08:49:20 PM) (32 of 32) [CW-7956/2020] filing of representation shall be the same for others also. This order may be published in the newspaper for information to all.
(SANJEEV PRAKASH SHARMA),J NITIN /49-110 (Downloaded on 01/10/2020 at 08:49:20 PM) Powered by TCPDF (www.tcpdf.org)