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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(xxviii) in Jammu and Kashmir State Board of School Education Act, 1975

(xxviii)to adopt measures for coordinating national and State policies in secondary and higher secondary, technical and vocational education and for coordinating higher secondary education with the elementary and University education;