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[Cites 0, Cited by 1] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(b) in The Life Insurance Corporation Act, 1956

(b)any person who, on the appointed day, has in his possession, custody or control any books, documents or other papers relating to such controlled business, shall be liable to account for the said books, documents and papers to the Corporation, and shall deliver them to the Corporation, or to such person as the Corporation may direct.