Section 5(3) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996
(3)[ Commutation shall be allowed on the minimum pension of Rs. 3025/- if the actual pension is less than Rs. 3025/-.] [Substituted by Notification No. G.S.R. 111B, dated 12.9.2008 (w.e.f. 18.9.1996).]
