Calcutta High Court (Appellete Side)
44W/2015 on 23 February, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
Serial No. 31 February 23, 2015. s.d. W.P.C.R.C No. 44(W) of 2015 in W. P. 20839(W) of 2014 The Court in its own motion in Re:
Joint Secretary, Water Resources Investigation and Development, Government of West Bengal.
Mr. Manas Kumar Ghosh Ms. Susmita Dey( Basu ) .... for the petitioner.
Mr. P. K. Mukherjee Mr. T. K. Mukherjee .....for the contemnor.
Since the appropriate report is said to have been prepared, WPCRC 44(W) of 2015 is dropped.
Let WP 20839(W) of 2014 appear in the list on March 3, 2015.
(Sanjib Banerjee, J.)