Chattisgarh High Court
K.C. Agrawal vs Ajay Singh 35 Cont/1231/2018 Sailendra ... on 21 January, 2019
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 1183 of 2018
• K.C. Agrawal S/o Shri M.L. Garg Aged About 57 Years R/o House No. 1, Street
No. 14, Sector - 9, Bhilai, District Durg Chhattisgarh. 49006
---- Petitioner
Versus
1. Ajay Singh Chief Secretary, State Of Chhattisgarh Mantralay Mahanadi Bhavan,
Atalnagar Raipur Chhattisgarh.
2. Amitabh Jain Additional Chief Secretary, Department Of Home State Of
Chhattisgarh, Mantralay Mahanadi Bhavan, Naya Raipur, District Raipur
Chhattisgarh.
3. A.N. Upadhya Director General Of Police, Police Headquarter, Indiravati
Bhavan, Atal Nagar Raipur, Chhattisgarh. 492002.
4. Rajiv Gauba, Secretary, Department Of Home, Government Of India, Ministry Of
Home Affairs, North Block, New Delhi - 110001.
---- Respondents
_____________________________________________________________________ For Petitioner : Shri Rajeev Shrivastava, Advocate For Respondents : Shri B. Gopa Kumar, Assistant Solicitor General _____________________________________________________________________ Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 21.01.2019
1. Counsel the Petitioner accepts the position that the order and direction issued by the Division Bench has now been complied with.
2. In view of the same, contempt application stands dismissed as having became infructuous.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Chandra