Gauhati High Court
Bapukan Kalita vs The United India Insurance Co. Ltd. And 4 ... on 20 June, 2022
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GAHC010252942019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./487/2019
BAPUKAN KALITA
S/O LT. BANSHIT KALITA, VILL. PALARA, DIMU, P.S. RANGIA, DIST.
KAMRUP ASSAM
VERSUS
THE UNITED INDIA INSURANCE CO. LTD. and 4 ORS
A PUBLIC SECTOR UNDERTAKING HAVING ITS REGIONAL OFFICE AT G.S.
ROAD, CHRISTIANBASTI, GUWAHATI, REPRESENTED BY THE REGIONAL
MANAGER, UNITED INDIA INSURANCE CO. LTD.
2:THE NEW INDIA ASSURANCE CO. LTD.
A PUBLIC SECTOR UNDERTAKING HAVING ITS REGD. OFFICE AT
MUMBAI AND REGIONAL OFFICE AT GUWAHATI
ASSAM
ABC
G.S. ROAD
BHANGAGARH
REPRESENTED BY THE REGIONAL MANAGER
NERO NEW INDIA ASSURANCE CO. LTD.
ABC,G.S.ROAD, BHANGAGARH, GUWAHATI-5
3:SURESH CH. TANTRI
S/O KHOKARAM TANTRI
VILL. KHAGRATARI, P.O. COACHBEHAR
DIST. COACHBEHAR WEST BENGAL
D.L. NO. W.B. 63/5540 172 VALID UP TO 27-06-2009 OWNER and DRIVER OF
VEHICLE NO. AS-17-1828 TRUCK
4:KAILASH TALUKDAR
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S/O SRI ARUN TALUKDAR, VILL.BAGHMARA
P.O. and P.S. GHOGRAPAR, DIST. NALBARI
ASSAM OWNER OF VEHICLE NO. AS-25/B-7783
407 MINI BUS
5:AJIT KALITA
S/O LT. HARI KALITA
VILL. SONDHA
P.S. SONDHA
P.S. and DIST. NALBARI ASSAM DRIVER OF THE VEHICLE NO. AS-258/B-
7783
407 MINI BU
Advocate for the Petitioner : MR J KALITA
Advocate for the Respondent : MR. A ACHARYA
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
Date : 20.6.2022 Heard Mr. J. Kalita, learned counsel for the appellant. Also heard Mr. G. S. Boro, learned counsel for the respondent No. 1 and Mr. A. Acharya, learned counsel for respondent No.2.
Registry to list this matter after three weeks with a report of service upon respondent Nos. 3 and 5.
JUDGE Comparing Assistant