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Gauhati High Court

Bapukan Kalita vs The United India Insurance Co. Ltd. And 4 ... on 20 June, 2022

                                                                       Page No.# 1/2

GAHC010252942019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./487/2019

         BAPUKAN KALITA
         S/O LT. BANSHIT KALITA, VILL. PALARA, DIMU, P.S. RANGIA, DIST.
         KAMRUP ASSAM



         VERSUS

         THE UNITED INDIA INSURANCE CO. LTD. and 4 ORS
         A PUBLIC SECTOR UNDERTAKING HAVING ITS REGIONAL OFFICE AT G.S.
         ROAD, CHRISTIANBASTI, GUWAHATI, REPRESENTED BY THE REGIONAL
         MANAGER, UNITED INDIA INSURANCE CO. LTD.

         2:THE NEW INDIA ASSURANCE CO. LTD.

         A PUBLIC SECTOR UNDERTAKING HAVING ITS REGD. OFFICE AT
         MUMBAI AND REGIONAL OFFICE AT GUWAHATI
         ASSAM
         ABC
         G.S. ROAD
         BHANGAGARH
         REPRESENTED BY THE REGIONAL MANAGER
         NERO NEW INDIA ASSURANCE CO. LTD.
         ABC,G.S.ROAD, BHANGAGARH, GUWAHATI-5

         3:SURESH CH. TANTRI
          S/O KHOKARAM TANTRI
         VILL. KHAGRATARI, P.O. COACHBEHAR
          DIST. COACHBEHAR WEST BENGAL
          D.L. NO. W.B. 63/5540 172 VALID UP TO 27-06-2009 OWNER and DRIVER OF
         VEHICLE NO. AS-17-1828 TRUCK

         4:KAILASH TALUKDAR
                                                                        Page No.# 2/2

             S/O SRI ARUN TALUKDAR, VILL.BAGHMARA
             P.O. and P.S. GHOGRAPAR, DIST. NALBARI
             ASSAM OWNER OF VEHICLE NO. AS-25/B-7783
             407 MINI BUS

            5:AJIT KALITA
             S/O LT. HARI KALITA
            VILL. SONDHA
             P.S. SONDHA
             P.S. and DIST. NALBARI ASSAM DRIVER OF THE VEHICLE NO. AS-258/B-
            7783
             407 MINI BU

Advocate for the Petitioner   : MR J KALITA

Advocate for the Respondent : MR. A ACHARYA




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : 20.6.2022 Heard Mr. J. Kalita, learned counsel for the appellant. Also heard Mr. G. S. Boro, learned counsel for the respondent No. 1 and Mr. A. Acharya, learned counsel for respondent No.2.

Registry to list this matter after three weeks with a report of service upon respondent Nos. 3 and 5.

JUDGE Comparing Assistant