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State of Karnataka - Section

Section 9 in Basavakalyan Development Board Rules, 2005

9. Maintenance of Basavakalyan.

- The Board shall collect charges, rates, fee from the tourist, pilgrims, devotees, visitors etc: for the maintenance, proper up-keep and sustained development of Basavakalyan and for providing various facilities and tourists conveniences. Such fees shall be fixed with the prior approval of the Board.