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State of Punjab - Section

Section 8 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

8. Name of crop to be shown if cultivated land is brought under cultivation.

- Any field or part thereof for which the previous entry in the Khasra girdawari is "banjar jadid, thur, kallar, rein, or sem," or "banjar qadim, thur, kallar, reh or sem" or ghairmumkin cho or ghairmumkin sand and which is again brought under cultivation, the entry in the khasra girdawari shall show clearly the crop sown:Provided that if the yield of the crop sown is less than twentyfive per cent of the normal yield it shall be shown as 'kharaba'.