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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(2)(a) in Arunachal Pradesh Nursing Council Act, 2011

(a)the mode of transaction of business including provisions for decision on emergent matters by circulation of papers to members, and for co-opting persons specially qualified to advise on any particular matters before the Council;