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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(3) in The Haryana Canal and Drainage Rules, 1976

(3)Tanks may be filled with canal water for the purpose other than those mentioned in sub-rules (1) and (2) and canal water shall be charged for at the rates mentioned in the scheme of water rate.