Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 3 in Goa (Grant of advance to Member of the Legislative Assembly for purchase of new motor car) Rules, 2005 3. Application for grant of advance. - An application for grant of advance under these rules shall be made in Form-I hereto to the Sanctioning Authority.
