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[Section 25]
[Entire Act]
State of Odisha - Subsection
Section 25(1) in The Orissa Merged Territories (Village Offices Abolition) Rules, 1963
| (a) | for the post of Peon | a pass in the lower Primary Examination |
| (b) | for the post of a Moharrir | a pass in the Upper Primary Examination |
| (c) | for the post of an Amin | a pass in the Upper Primary Examination and knowledge in landrecords and cadastral survey to the satisfaction of theSub-Divisional Officer. |
| (d) | for the post of a Revenue Inspector | a pass in the examination held for Class IX of a High Schoolor any examination equivalent thereto. |
| (e) | for the post of a Revenue Supervisor Grade II | a pass in the Matriculation or any other equivalentexamination. |