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State of Haryana - Section

Section 11 in Regular Licence under Haryana Electricity Regulatory Reforms Act

11.

In response to the Commission's letter, HVPN, vide its letter No. 2/HVPNL/LIC-1 dated 28.9.1998 to the Commission, requested that the date of submission of the draft licences be extended by one month. The Commission through its letter No. 91/HERC-12 of 9.10.1998 extended the date by 15 days, upto 15th October, 1998.