Chattisgarh High Court
M/S Jmc Project (India) Ltd vs Commissioner Of Commercial Tax on 8 April, 2026
1
Digitally signed
by RAMESH
KUMAR VATTI
Date: 2026.04.09
11:58:59 +0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPT No. 230 of 2022
M/S JMC PROJECT (INDIA) LTD.
versus
COMMISSIONER OF COMMERCIAL TAX & ORS
Alongwith
WPT No. 231 of 2022
Order Sheet
08/04/2026Mr. Hari Agrawal, Advocate for the petitioner.
Ms. Anuradha Jain, Deputy Government Advocate for the State.
At the request of Mr. Hari Agrawal, call both the matters after four weeks.
Sd/-
(Rakesh Mohan Pandey) Judge vatti