Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court of India

Hindustan Zinc Ltd. vs Cit on 3 October, 2007

Bench: S.H. Kapadia, B. Sudershan Reddy

ORDER

1. We have gone through the review petition and the relevant document. In our opinion, no case for review of our order is made out. The review petition is accordingly dismissed.