Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(21) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(21)"Officer" means an officer of the University as specified under section 24 or other person(s) in the employment of the University declared as Officer by the Statutes;