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Delhi High Court - Orders

Brawn Laboratories Limited vs National Pharmaceutical Pricing ... on 30 March, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~39(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9835/2016
                               BRAWN LABORATORIES LIMITED                         ..... Petitioner
                                                  Through:     None

                                                  versus

                               NATIONAL PHARMACEUTICAL PRICING AUTHORITY
                               (N.P.P.A) & ORS                              ..... Respondents
                                                 Through: Mr. Anurag Ahluwalia, CGSC and
                                                          Mr. Danish Faraz Khan, Advocates
                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                           ORDER

% 30.03.2022 Due to paucity of time, the matter could not be heard today. List on 15.11.2022.

YASHWANT VARMA, J.

MARCH 30, 2022/SU Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:01.04.2022 12:54:05