Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(10)] [Section 67] [Entire Act] State of Rajasthan - Subsection Section 67(10)(c) in Jodhpur Development Authority Act, 2009 (c)a reasonable opportunity of being heard in the matter.