Madras High Court
Bosch Limited vs The Registrar General on 29 June, 2016
Author: R.Mahadevan
Bench: Sanjay Kishan Kaul, R.Mahadevan
IN THE HIGH COURT OF JUDICATURE AT MADRAS Dated: 29.06.2016 Coram: The Honourable Mr.SANJAY KISHAN KAUL, CHIEF JUSTICE and The Honourable Mr.Justice R.MAHADEVAN W.P.No.16220 and 16221 of 2009 Bosch Limited (formerly known as Motor Industries company Ltd.,) Hosur road, Adugodi, Bangalore, Karnataka 560030 through Mr.M.C.Arvind Melagani, Legal Counsel ... Petitioner Versus 1.The Registrar General Intellectual Property Appellate Board, Ministry of Commerce and Industry Department of Industrial Policy & Promotion Government of India, Guna Complex Annexure I, 2nd Floor, 443, Anna Salai, Teyampet, Chennai 2.M/s.Micolube India Ltd, 174, Khasara No. 957, Sultanpuri Road, Kirari Suleman Nagar, Delhi. Rep. by Subhash Chand Goyal and Satpal Singhal (Directors) ... Respondents Petitions filed under Article 226 of the Constitution of India praying for the issue of a writ of Certiorarified Mandamus, calling for the records relating to the proceedings of the 1st respondent impugned order dated 22.05.2009 in M.P.Nos.100 and 101 of 2008 in ORA.Nos.202 and 203, quash the same and issue a consequential direction to the 1st respondent to take the evidence filed along with M.P.Nos.100 and 101 of 2008 on record. For Petitioner ::: No appearance For Respondents ::: Mr.S.Arokiam CGSC for R.1 O R D E R
(The Order of the Court was made by The Hon'ble The Chief Justice) None appears either for the petitioner or for the second respondent.
2. The writ petitions stand dismissed for non-prosecution, leaving the parties to bear their own costs. Consequently, the interim orders of stay stand vacated and the interim applications are closed.
(S.K.K.,CJ.) (R.M.D.,J.) 29.06.2016
Tambaram, Kancheepuram District.
ksr To The Registrar General, Intellectual Property Appellate Board, Ministry of Commerce and Industry, Department of Industrial Policy & Promotion, Government of India, Guna Complex Annexure I, 2nd Floor, 443, Anna Salai, Teyampet, Chennai The Hon'ble The Chief Justice and R.Mahadevan, J
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ksr W.P.Nos.16220 and 16221 of 2009 29.06.2016