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[Cites 0, Cited by 0] [Section 411] [Entire Act]

State of Punjab - Subsection

Section 411(a) in Punjab Jail Manual, 1996

(a)Such articles as are, in the opinion of the Superintendent, of a perishable nature or are likely to deteriorate by keeping, or to involve expenditure in the keeping, shall, unless with the consent of the prisoner to whom they belong, they are