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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 76(4) in The Dadra and Nagar Haveli Excise Regulation, 2012

(4)An order under this section may also be made by an Appellate Court or by the· High Court when exercising its power of revision.