Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 907] [Entire Act] State of Punjab - Subsection Section 907(2) in Punjab Jail Manual, 1996 (2)The latrine floor should be made of concrete and it should be roofed to protect from weather and partitioned for sake of decency.
