Section 11(1)(a) in The Court of Wards Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(a)[the Government] [Substituted for 'His Highness' by Act X of Svt. 1996.] should be moved to make an order under sub-section (2) of section 5, or

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