Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(8) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004 (8)If the Registrar passes an order imposing any disqualifications provided under the Ordinance, he shall record the reasons for doing so.
