Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(xv) in The Rani Lakshmi Bai Central Agricultural University Act, 2014

(xv)to supervise the residential accommodation of the students and employees of the University and to make arrangements for promoting their health and general welfare;