Section 13(1)(b) in The Gujarat Agricultural Pests and Diseases Act, 1980

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State of Gujarat - Subsection

Section 13(1)(b) in The Gujarat Agricultural Pests and Diseases Act, 1980

(b)require all or any male persons not below the age of 18 and above the age of 60 years and residing in the notified area to present themselves at such time and at such place and to such authority as may be specified in the proclamation and to render such service and for such time as may be required of them by the authority to whom they have presented themselves in pursuance of such proclamation:

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State of Gujarat - Subsection

Section 13(1)(b) in The Gujarat Agricultural Pests and Diseases Act, 1980