Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 176 in The Finance Act, 2018 176. Amendment of section 45A. - In section 45A of the principal Act, in sub-section (1), for the words and figures "Companies Act, 1956", the words and figures "Companies Act, 2013" shall be substituted.
