Supreme Court - Daily Orders
Principal Commissioner Of Income Tax I vs M/S. Jadau Jewellers And Manufactures ... on 6 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.26 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21048/2018
(Arising out of impugned final judgment and order dated 04-09-2017
in DBITA No. 196/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
M/S. JADAU JEWELLERS AND MANUFACTURES (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.82769/2018-CONDONATION OF DELAY
IN FILING )
Date : 06-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. H. Raghavendra Rao, Adv.
Mr. A.K. Srivastava, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.07.07 12:56:38 IST Reason: