Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 112 in Kerala Factories Rules, 1957 112. Notice of period of work for children. - The notice of periods of work for child workers shall be in Form No.13 Register under Sub-section (2) of section 73
