Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Rajasthan - Subsection Section 97(2) in The Rajasthan Value Added Tax Act, 2003 (2)The State Government, shall be exempted from court fee leviable under this Act and the rules made thereunder.
