Kerala High Court
Alex. M. George vs Arun Pandian on 25 September, 2025
CON.CASE(C) NO. 971 OF 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
THURSDAY, THE 25TH DAY OF SEPTEMBER 2025 / 3RD ASWINA, 1947
CON.CASE(C) NO. 971 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 05.11.2024 IN WP(C) NO.37297 OF
2024 OF HIGH COURT OF KERALA
PETITIONER/PETITIONERS IN WRIT PETITION:
1 ALEX. M. GEORGE
AGED 69 YEARS
, S/O. MANALETH VEETTIL GEORGE, AGED 69 YEARS, VANIYAMPARA
P.O., KOMBAZHA DESOM, PANANCHERY VILLAGE, THRISSUR TALUK,,
PIN - 680652
2 A.C. VARGHESE
AGED 59 YEARS
AGED 59, S/O. A.G. CHACKO, RESIDING AT QUARTER NO. A91, ITI
TOWNSHIP, MANKAPUR GONDA DISTRICT, U.P
3 A.C. ABRAHAM
AGED 56 YEARS
S/O. A.G. CHACKO, RESIDING AT P.B. NO. 4385, SHARJAH, U.A.E.
4 REV. A.C. THOMAS
AGED 49 YEARS
S/O. A.G. CHACKO, RESIDING AT ST. JOHN'S MAR THOMA CHURCH,
KAIPUZHA, KULANADA P.O., PATHANAMTHITTA, PIN - 689503
5 ADV. A.C. PHILIP
AGED 44 YEARS
S/O. A.G. CHACKO, RESIDING AT ARINGADA HOUSE, ANACHAL,
KARUMALLOOR P.O., ERNAKULAM, PIN - 683511
6 BEENA T.C.
AGED 52 YEARS
D/O. LATE T. CHANDY, THACHAMPERIL HOUSE, VANIAMPARA P.O.,
THRISSUR, PIN - 680652
7 BOBY CHANDY
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AGED 47 YEARS
S/O. LATE T. CHANDY, THACHAMPERIL HOUSE, VANIAMPARA P.O.,
THRISSUR, PIN - 680652
8 BINEESH
AGED 41 YEARS
S/O. S/O. LATE T. CHANDY, AGED 41 YEARS, THACHAMPERIL HOUSE,
VANIAMPARA P.O., THRISSUR, PIN - 680652
9 RAJAN
AGED 64 YEARS
S/O AYYAPPAN, MANUKURUSSI HOUSE, KOMBAZHA DESOM, VANIYAMPARA
P.O., THRISSUR, PIN - 680652
10 SHAJI
AGED 58 YEARS
S/O. LATE M.V. MANI, MUNDEKKATT HOUSE, KOMBAZHA DESOM,
PANANCHERY VILLAGE, THRISSUR TALUK, PIN - 680652
11 T.P. NINAN
AGED 72 YEARS
S/O. PAPPI, THENGON HOUSE, KOMBAZHA DESOM, PEECHI VILLAGE,
THRISSUR TALUK-, PIN - 680652
12 ALEXANDER
AGED 72 YEARS
THARAMEL VEETIL CHACKO, KOMBAZHA DESOM, PEECHI VILLAGE,
THRISSUR TALUK, PIN - 680652
13 THOMAS ABRAHAM
AGED 69 YEARS
S/O. VADAKKEKKARA VEETTIL ABRAHAM, KOMBAZHA DESOM, PEECHI
VILLAGE, THRISSUR TALUK, PIN - 680652
14 MARY
AGED 53 YEARS
W/O. BABU, AGED 53 YEARS, KALLIYATH HOUSE, VANIYAMPARA
DESOM, VANIYAMPARA P.O., THRISSUR, PIN - 680652
15 SUNNY. M. GEORGE
AGED 53 YEARS
S/O. GEORGE, MANALETH HOUSE, KOMBAZHA DESOM, VANIYAMPARA
P.O., THRISSUR., PIN - 680652
16 GEORGE VARGHESE
AGED 60 YEARS
S/O. LATE A.G. VARGHESE, ARINGADA HOUSE, VANIYAMPARA,
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KOMBAZHA DESOM, PEECHI VILLAGE, THRISSUR TALUK, PIN - 680652
17 C.C. THOMAS
AGED 88 YEARS
S/O. CHERUVALLIL VEETTIL CHERIYAN, KOMBAZHA DESOM, PEECHI
VILLAGE, THRISSUR TALUK, PIN - 680652
18 V.M. THOMAS
AGED 65 YEARS
S/O. VADAKKEKKARA VEETTIL V.T. MATHEW, KOMBAZHA DESOM,
PEECHI VILLAGE, THRISSUR TALUK, PIN - 680652
19 VADAKKEKKARA VEETTIL V.T. MATHEW
AGED 88 YEARS
S/O. THOMAS, KOMBAZHA DESOM, KOMBAZHA DESOM, PEECHI VILLAGE,
THRISSUR TALUK-, PIN - 680652
20 PAPPACHAN
AGED 69 YEARS
S/O. PAPPY, AGED 69 YEARS, THENGONAM HOUSE, KOMBAZHA DESOM,
PEECHI VILLAGE, THRISSUR TALUK, PIN - 680652
21 ELSY ALIAS
AGED 52 YEARS
W/O. CHETTIYANIYIL VEETTIL LATE C.A. ALIAS, PANANCHERY
VILLAGE, KOMBAZHA DESOM, THRISSUR TALUK, THRISSUR DISTRICT,
PIN - 680652
22 ARUN ALIAS
AGED 23 YEARS
S/O. LATE C.A. ELIAS, PANANCHERY VILLAGE, KOMBAZHA DESOM,
THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680652
23 KIRAN ELIAS
AGED 19 YEARS
S/O. LATE C.A. ELIAS, PANANCHERY VILLAGE, KOMBAZHA DESOM,
THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680652
24 P.V. GEORGE
AGED 80 YEARS
S/O. POOVATHINGAL VEETTIL VARGHESE, VANIYAMPARA DESOM,
PEECHI VILLAGE, THRISSUR TALUK., PIN - 680652
25 T.C. CHACKO
AGED 86 YEARS
S/O. THEKKE PUTHENPURAYIL VEETTIL CHACKO, VANIYAMPARA P.O.,
KOMBAZHA DESOM, PANANCHERY VILLAGE, THRISSUR TALUK, PIN -
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680652
26 PAILY
AGED 92 YEARS
S/O. THEKKE PUTHANPURAYIL CHACKO, AGED VANIYAMPARA DESOM,
PEECHI VILLAGE, THRISSUR, PIN - 680652
27 LISSY ABRAHAM
AGED 78 YEARS
W/O. PERUMALIL VEETIL ABRAHAM, PATTIKKAD DESOM, PEECHI
VILLAGE, THRISSUR TALUK, PIN - 680652
28 P.M. ABRAHAM
AGED 63 YEARS
S/O. PERUMALIL VEETIL MARKOSE, PATTIKKAD DESOM, PEECHI
VILLAGE, THRISSUR TALUK, PIN - 680652
29 ST. GREGORIUM ORTHOX CHURCH, KOMBAZHA DESOM
AGED 58 YEARS
PEECHI VILLAGE, THRISSUR TALUK REPRESENTED BY TRUSTEE M.M.
SHAJI, S/O. MANI, MUNDEKKATT HOUSE, VANIYAMPARA DESOM,
PANANCHERY VILLAGE, THRISSUR TALUK, PIN - 680652
30 ANNAMMA
AGED 82 YEARS
W/O. MANI, MUNDEKKATT HOUSE, VANIYAMPARA P.O., VANIYAMPARA
DESOM, PANANCHERY VILLAGE, THRISSUR TALUK, PIN - 680652
31 SUBHADRA
AGED 63 YEARS
W/O. RDHAKRISHNAN, PUTHANPURAKKAL HOUSE, VANIYAMPARA DESOM,
VANIYAMPARA P.O., THRISSUR, PIN - 680652
32 SHANTHA
AGED 61 YEARS
D/O. SREEDHARAN PILLAI, MARUTHANNAL HOUSE, VANIYAMPARA
DESOM, VANIYAMPARA P.O., THRISSUR-, PIN - 680652
33 REMANI
AGED 58 YEARS
W/O. SREEDHARAN, MUCHIKKAL HOUSE, VALLIKKOD P.O., PALAKKAD,
PIN - 678012
34 LEELA
AGED 64 YEARS
W/O. CHAMY, MUCHIKKAL HOUSE, VALLIKOD P.O., PALAKKAD, PIN -
678012
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35 SUSHEELA
AGED 65 YEARS
W/O. LATE C.T. BABY, CHEMBASSERY HOUSE, VANIYAMPARA P.O.,
THRISSUR, PIN - 680652
BY ADVS.
SRI.P.R.VENKATESH
SMT.ASHA P.KURIAKOSE
SMT.LAKSHMI MEENAKSHI P.R.
RESPONDENT/1ST RESPONDNET IN WRIT PETITION:
ARUN PANDIAN
AGED 58 YEARS
FATHER'S NAME AND DATE OF BIRTH NOT KNOWN, DISTRICT
COLLECTOR, OFFICE OF THE COLLECTORATE, CIVIL STATION, CIVIL
LINES ROAD, KALYAN NAGAR, AYYANTHOLE, THRISSUR, (ARBITRATOR
APPOINTED UNDER THE NH ACT), PIN - 680003
ADV.DEVISHRI R. - GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
25.09.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
In compliance with the directions contained in the judgment in question, an Award has been passed in the Arbitration Petition preferred by the petitioner, which Award is in favour of the petitioner. In the circumstances, this Contempt Case will stand closed.
Sd/-
C. JAYACHANDRAN
AP/25-09 JUDGE
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APPENDIX OF CON.CASE(C) 971/2025 PETITIONER ANNEXURES Annexure 1 TRUE COPY OF THE AWARD DATED 10.2.2025 Annexure 2 TRUE COPY OF THE COMMUNICATION DATED 14.2.2025 FROM THE DISTRICT COLLECTOR/ARBITRATOR, THRISSUR Annexure 3 TRUE COPY OF THE ORDER OF THE SUPREME COURT DATED 4.2.2025 IN UNION OF INDIA VS. TARSEN SINGH REPORTED IN 2025 KHC ONLINE 6101 RESPONDENT ANNEXURES Annexure R1(a) TRUE COPY OF THE ORDER DATED 8.4.2025 IN WA 1784/2023.