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Kerala High Court

Alex. M. George vs Arun Pandian on 25 September, 2025

CON.CASE(C) NO. 971 OF 2025
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                                                              2025:KER:71905

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                  THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

         THURSDAY, THE 25TH DAY OF SEPTEMBER 2025 / 3RD ASWINA, 1947

                            CON.CASE(C) NO. 971 OF 2025

         AGAINST THE ORDER/JUDGMENT DATED 05.11.2024 IN WP(C) NO.37297 OF

2024 OF HIGH COURT OF KERALA


PETITIONER/PETITIONERS IN WRIT PETITION:

     1        ALEX. M. GEORGE
              AGED 69 YEARS
              , S/O. MANALETH VEETTIL GEORGE, AGED 69 YEARS, VANIYAMPARA
              P.O., KOMBAZHA DESOM, PANANCHERY VILLAGE, THRISSUR TALUK,,
              PIN - 680652

     2        A.C. VARGHESE
              AGED 59 YEARS
              AGED 59, S/O. A.G. CHACKO, RESIDING AT QUARTER NO. A91, ITI
              TOWNSHIP, MANKAPUR GONDA DISTRICT, U.P

     3        A.C. ABRAHAM
              AGED 56 YEARS
              S/O. A.G. CHACKO, RESIDING AT P.B. NO. 4385, SHARJAH, U.A.E.

     4        REV. A.C. THOMAS
              AGED 49 YEARS
              S/O. A.G. CHACKO, RESIDING AT ST. JOHN'S MAR THOMA CHURCH,
              KAIPUZHA, KULANADA P.O., PATHANAMTHITTA, PIN - 689503

     5        ADV. A.C. PHILIP
              AGED 44 YEARS
              S/O. A.G. CHACKO, RESIDING AT ARINGADA HOUSE, ANACHAL,
              KARUMALLOOR P.O., ERNAKULAM, PIN - 683511

     6        BEENA T.C.
              AGED 52 YEARS
              D/O. LATE T. CHANDY, THACHAMPERIL HOUSE, VANIAMPARA P.O.,
              THRISSUR, PIN - 680652

     7        BOBY CHANDY
 CON.CASE(C) NO. 971 OF 2025
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                                                           2025:KER:71905

           AGED 47 YEARS
           S/O. LATE T. CHANDY, THACHAMPERIL HOUSE, VANIAMPARA P.O.,
           THRISSUR, PIN - 680652

     8     BINEESH
           AGED 41 YEARS
           S/O. S/O. LATE T. CHANDY, AGED 41 YEARS, THACHAMPERIL HOUSE,
           VANIAMPARA P.O., THRISSUR, PIN - 680652

     9     RAJAN
           AGED 64 YEARS
           S/O AYYAPPAN, MANUKURUSSI HOUSE, KOMBAZHA DESOM, VANIYAMPARA
           P.O., THRISSUR, PIN - 680652

    10     SHAJI
           AGED 58 YEARS
           S/O. LATE M.V. MANI, MUNDEKKATT HOUSE, KOMBAZHA DESOM,
           PANANCHERY VILLAGE, THRISSUR TALUK, PIN - 680652

    11     T.P. NINAN
           AGED 72 YEARS
           S/O. PAPPI, THENGON HOUSE, KOMBAZHA DESOM, PEECHI VILLAGE,
           THRISSUR TALUK-, PIN - 680652

    12     ALEXANDER
           AGED 72 YEARS
           THARAMEL VEETIL CHACKO, KOMBAZHA DESOM, PEECHI VILLAGE,
           THRISSUR TALUK, PIN - 680652

    13     THOMAS ABRAHAM
           AGED 69 YEARS
           S/O. VADAKKEKKARA VEETTIL ABRAHAM, KOMBAZHA DESOM, PEECHI
           VILLAGE, THRISSUR TALUK, PIN - 680652

    14     MARY
           AGED 53 YEARS
           W/O. BABU, AGED 53 YEARS, KALLIYATH HOUSE, VANIYAMPARA
           DESOM, VANIYAMPARA P.O., THRISSUR, PIN - 680652

    15     SUNNY. M. GEORGE
           AGED 53 YEARS
           S/O. GEORGE, MANALETH HOUSE, KOMBAZHA DESOM, VANIYAMPARA
           P.O., THRISSUR., PIN - 680652

    16     GEORGE VARGHESE
           AGED 60 YEARS
           S/O. LATE A.G. VARGHESE, ARINGADA HOUSE, VANIYAMPARA,
 CON.CASE(C) NO. 971 OF 2025
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                                                           2025:KER:71905

           KOMBAZHA DESOM, PEECHI VILLAGE, THRISSUR TALUK, PIN - 680652

    17     C.C. THOMAS
           AGED 88 YEARS
           S/O. CHERUVALLIL VEETTIL CHERIYAN, KOMBAZHA DESOM, PEECHI
           VILLAGE, THRISSUR TALUK, PIN - 680652

    18     V.M. THOMAS
           AGED 65 YEARS
           S/O. VADAKKEKKARA VEETTIL V.T. MATHEW, KOMBAZHA DESOM,
           PEECHI VILLAGE, THRISSUR TALUK, PIN - 680652

    19     VADAKKEKKARA VEETTIL V.T. MATHEW
           AGED 88 YEARS
           S/O. THOMAS, KOMBAZHA DESOM, KOMBAZHA DESOM, PEECHI VILLAGE,
           THRISSUR TALUK-, PIN - 680652

    20     PAPPACHAN
           AGED 69 YEARS
           S/O. PAPPY, AGED 69 YEARS, THENGONAM HOUSE, KOMBAZHA DESOM,
           PEECHI VILLAGE, THRISSUR TALUK, PIN - 680652

    21     ELSY ALIAS
           AGED 52 YEARS
           W/O. CHETTIYANIYIL VEETTIL LATE C.A. ALIAS, PANANCHERY
           VILLAGE, KOMBAZHA DESOM, THRISSUR TALUK, THRISSUR DISTRICT,
           PIN - 680652

    22     ARUN ALIAS
           AGED 23 YEARS
           S/O. LATE C.A. ELIAS, PANANCHERY VILLAGE, KOMBAZHA DESOM,
           THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680652

    23     KIRAN ELIAS
           AGED 19 YEARS
           S/O. LATE C.A. ELIAS, PANANCHERY VILLAGE, KOMBAZHA DESOM,
           THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680652

    24     P.V. GEORGE
           AGED 80 YEARS
           S/O. POOVATHINGAL VEETTIL VARGHESE, VANIYAMPARA DESOM,
           PEECHI VILLAGE, THRISSUR TALUK., PIN - 680652

    25     T.C. CHACKO
           AGED 86 YEARS
           S/O. THEKKE PUTHENPURAYIL VEETTIL CHACKO, VANIYAMPARA P.O.,
           KOMBAZHA DESOM, PANANCHERY VILLAGE, THRISSUR TALUK, PIN -
 CON.CASE(C) NO. 971 OF 2025
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                                                           2025:KER:71905

           680652

    26     PAILY
           AGED 92 YEARS
           S/O. THEKKE PUTHANPURAYIL CHACKO, AGED VANIYAMPARA DESOM,
           PEECHI VILLAGE, THRISSUR, PIN - 680652

    27     LISSY ABRAHAM
           AGED 78 YEARS
           W/O. PERUMALIL VEETIL ABRAHAM, PATTIKKAD DESOM, PEECHI
           VILLAGE, THRISSUR TALUK, PIN - 680652

    28     P.M. ABRAHAM
           AGED 63 YEARS
           S/O. PERUMALIL VEETIL MARKOSE, PATTIKKAD DESOM, PEECHI
           VILLAGE, THRISSUR TALUK, PIN - 680652

    29     ST. GREGORIUM ORTHOX CHURCH, KOMBAZHA DESOM
           AGED 58 YEARS
           PEECHI VILLAGE, THRISSUR TALUK REPRESENTED BY TRUSTEE M.M.
           SHAJI, S/O. MANI, MUNDEKKATT HOUSE, VANIYAMPARA DESOM,
           PANANCHERY VILLAGE, THRISSUR TALUK, PIN - 680652

    30     ANNAMMA
           AGED 82 YEARS
           W/O. MANI, MUNDEKKATT HOUSE, VANIYAMPARA P.O., VANIYAMPARA
           DESOM, PANANCHERY VILLAGE, THRISSUR TALUK, PIN - 680652

    31     SUBHADRA
           AGED 63 YEARS
           W/O. RDHAKRISHNAN, PUTHANPURAKKAL HOUSE, VANIYAMPARA DESOM,
           VANIYAMPARA P.O., THRISSUR, PIN - 680652

    32     SHANTHA
           AGED 61 YEARS
           D/O. SREEDHARAN PILLAI, MARUTHANNAL HOUSE, VANIYAMPARA
           DESOM, VANIYAMPARA P.O., THRISSUR-, PIN - 680652

    33     REMANI
           AGED 58 YEARS
           W/O. SREEDHARAN, MUCHIKKAL HOUSE, VALLIKKOD P.O., PALAKKAD,
           PIN - 678012

    34     LEELA
           AGED 64 YEARS
           W/O. CHAMY, MUCHIKKAL HOUSE, VALLIKOD P.O., PALAKKAD, PIN -
           678012
 CON.CASE(C) NO. 971 OF 2025
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                                                            2025:KER:71905


    35      SUSHEELA
            AGED 65 YEARS
            W/O. LATE C.T. BABY, CHEMBASSERY HOUSE, VANIYAMPARA P.O.,
            THRISSUR, PIN - 680652


            BY ADVS.
            SRI.P.R.VENKATESH
            SMT.ASHA P.KURIAKOSE
            SMT.LAKSHMI MEENAKSHI P.R.




RESPONDENT/1ST RESPONDNET IN WRIT PETITION:

            ARUN PANDIAN
            AGED 58 YEARS
            FATHER'S NAME AND DATE OF BIRTH NOT KNOWN, DISTRICT
            COLLECTOR, OFFICE OF THE COLLECTORATE, CIVIL STATION, CIVIL
            LINES ROAD, KALYAN NAGAR, AYYANTHOLE, THRISSUR, (ARBITRATOR
            APPOINTED UNDER THE NH ACT), PIN - 680003


            ADV.DEVISHRI R. - GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
25.09.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 971 OF 2025
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                                                             2025:KER:71905

                               JUDGMENT

In compliance with the directions contained in the judgment in question, an Award has been passed in the Arbitration Petition preferred by the petitioner, which Award is in favour of the petitioner. In the circumstances, this Contempt Case will stand closed.

Sd/-



                                           C. JAYACHANDRAN
      AP/25-09                                 JUDGE
 CON.CASE(C) NO. 971 OF 2025
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                                                                  2025:KER:71905

APPENDIX OF CON.CASE(C) 971/2025 PETITIONER ANNEXURES Annexure 1 TRUE COPY OF THE AWARD DATED 10.2.2025 Annexure 2 TRUE COPY OF THE COMMUNICATION DATED 14.2.2025 FROM THE DISTRICT COLLECTOR/ARBITRATOR, THRISSUR Annexure 3 TRUE COPY OF THE ORDER OF THE SUPREME COURT DATED 4.2.2025 IN UNION OF INDIA VS. TARSEN SINGH REPORTED IN 2025 KHC ONLINE 6101 RESPONDENT ANNEXURES Annexure R1(a) TRUE COPY OF THE ORDER DATED 8.4.2025 IN WA 1784/2023.