Section 10 in The SreeNarayanaGuru Open University Act, 2021
10. Officers of the University.—The following shall be the officers of the University, namely:—
(i)The Vice-Chancellor;(ii)The Pro-Vice-Chancellor;(iii)The Registrar;(iv)The Finance Officer;(v)The Controller of Examinations;(vi)The Cyber Controller;(vii)The Head of School of Studies;(viii)The Director of Regional Centres; and(ix)Such other persons in the service of the University as may be declared by Statutes to be officers of the University.
