Section 68(2)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 68(2)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(c)places, encloses or annexes the variety which is sold, or exposed for sale, or had in possession for sale or for any purpose of trade or production, in or with any package or other thing to which the denomination of such variety registered under this Act has been applied; or

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Union of India - Subsection

Section 68(2)(c) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001