Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Uttarakhand - Subsection Section 73(3) in The Uttarakhand Police Act, 2007 (3)The Authority may also prepare special report with respect to specific cases, directly inquired into by it. These reports shall also be made accessible to the public.
