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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(I) in U.P. State Employment Guarantee Council Rules, 2019

(I)One member shall be an expert in any of the areas of works, such as water conservation, land development, afforestation and plantation and rural engineering listed or notified under Schedule I of the Act.