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Bombay High Court

Star Agriwarehousing And Collateral ... vs S. Siva on 26 October, 2018

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       ARBITRATION APPLICATION NO. 97 OF 2018

 Star Agriwarehousing And Collateral                 ....Petitioner
 Management Limited
             V/S
 S. Siva                                          ....Respondent

Ms. Aarti Kulkarni i/b SACHIN VASANT MASURKAR CORAM : R.D. DHANUKA, J DATE : 26th October, 2018 P.C. :

At the request of learned advocate for the applicant , Stand over to 22/11/2018 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 03:45:53 :::