Bombay High Court
Star Agriwarehousing And Collateral ... vs S. Siva on 26 October, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 97 OF 2018
Star Agriwarehousing And Collateral ....Petitioner
Management Limited
V/S
S. Siva ....Respondent
Ms. Aarti Kulkarni i/b SACHIN VASANT MASURKAR CORAM : R.D. DHANUKA, J DATE : 26th October, 2018 P.C. :
At the request of learned advocate for the applicant , Stand over to 22/11/2018 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 03:45:53 :::