Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Punjab - Section Section 6 in The Punjab Relief of Indebtedness Act, 1934 6. Retrospective effect. - The provisions of this part of the Act shall apply to all suits pending on or instituted after the commencement of this Act.
