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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Kerala - Subsection

Section 231(2) in Kerala Panchayat Raj Act, 1994

(2)No person shall exhibit or expose to public view, for sale or otherwise the carcass of animal, bird or fish (whether dressed or not) in any licensed premises or any other place in such a manner as to cause annoyance or offence to the sense of sight of the public.