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State of Madhya Pradesh - Section

Section 72 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

72. Functions of Chief Executive Officer and Secretary.

- The functions of Secretary of a Gram Panchayat, Chief Executive Officer of Janpad Panchayat and [Chief Executive Officer of Zila Panchayat] [Substituted by M.P. Act No 26 of 1994 (w.e.f. 30-5-1994).] shall be such as may be prescribed.