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Supreme Court - Daily Orders

State Of Odisha vs Kalahandi School Of Nursing . on 14 July, 2017

      ITEM NO.8                         REGISTRAR COURT. 2                  SECTION XI -A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR Mr. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                  No(s).   30615/2016

      (Arising out of impugned final judgment and order dated 29-01-2016
      in WPC No. 2670/2012 passed by the High Court Of Orissa At Cuttack)

      STATE OF ODISHA                                                    Petitioner(s)

                                                    VERSUS

      KALAHANDI SCHOOL OF NURSING . & ORS.                               Respondent(s)



      Date : 14-07-2017 This petition was called on for hearing today.



      For Petitioner(s)
                                        Mr.Sanjeeb Panigrahi, AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld.counsel for the petitioner is directed to take fresh steps in respect of the respondent Nos.1 & 2 within two weeks.

List the matter again on 24.08.2017.

( SANJAY PARIHAR ) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.15 12:42:41 IST Reason: