Supreme Court - Daily Orders
State Of Odisha vs Kalahandi School Of Nursing . on 14 July, 2017
ITEM NO.8 REGISTRAR COURT. 2 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 30615/2016
(Arising out of impugned final judgment and order dated 29-01-2016
in WPC No. 2670/2012 passed by the High Court Of Orissa At Cuttack)
STATE OF ODISHA Petitioner(s)
VERSUS
KALAHANDI SCHOOL OF NURSING . & ORS. Respondent(s)
Date : 14-07-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr.Sanjeeb Panigrahi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner is directed to take fresh steps in respect of the respondent Nos.1 & 2 within two weeks.
List the matter again on 24.08.2017.
( SANJAY PARIHAR ) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.15 12:42:41 IST Reason: