Gauhati High Court
Page No.# 1/4 vs The Union Of India And 10 Ors on 17 November, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010049922021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2216/2021
GS 182858 M JUNIOR ENGINEER (E AND M) MANE NARAYAN HINDURAO
AND 9 ORS.
MANE NARAYAN HIDURAO, HEAD QUARTER 1446 BCC (GREF), UNDER
THE HEAD QUARTER CHIEF ENGINEER PROJECT UDAYAK, DOOMDUMA,
DIST. TINSUKIA, PIN-786151.
2: GS 184910 L JUNIOR ENGINEER (E AND M)
MITHILESH KUMAR
1085 FIELD WORKSHOP (GREF)
23/BRTF
C/O. 99 APO
PIN-931085.
3: GS 176627 H JUNIOR ENGINEER (E AND M)
GULAB SINGH
HEAD QUARTER CE (P) HIMANK
C/O. 56 APO.
4: GS 179985 Y JUNIOR ENGINEER (E AND M)
G. SRINIWASA RAO
1053 FIELD WORKSHOP (GREF)
32/BRTF/PROJECT BEACON
C/O. 56 APO
PIN-931053.
5: GS 181263 L JUNIOR ENGINEER (E AND M)
PRADIP KUMAR YADAV
118 RCC (GREF)
C/O. 56 APO
PIN-931053.
6: GS 182857 M JUNIOR ENGINEER (E AND M)
JADAV VIKAS MAIKRAO
HEAD QUARTER R AND DESH (BRO)
Page No.# 2/4
C/O. 99 APO
PIN-931723.
7: GS 183226 W JUNIOR ENGINEER (E AND M)
DHAGE BHAGWAT NIVRUTTI
1052 FIELD WORKSHOP (GREF)
C/O. 56 APO
PIN-931053.
8: GS 185140 W JUNIOR ENGINEER (E AND M)
D. GOVINDA RAJU
HEAD QUARTER CE (P)
ROHTANG TUNNEL
C/O. 56 APO
PIN-931701.
9: GS 185704 N JUNIOR ENGINEER (E AND M)
NISHIKANTA MAJI
94 RCC (GREF)/38 BRTF/PROJECT DEEPAK
C/O. 56 APO
PIN-930094
VERSUS
THE UNION OF INDIA AND 10 ORS.
REP. BY THE SECRETRY TO THE GOVT. OF INDIA, MINISTRY OF SURFACE
TRANSPORT, BORDER ROADS DEVELOPMENT BOARD, B WING, 4TH
FLOOR, SENA BHAWAN, NEW DELHI-110011.
2:SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF DEFENCE
NEW DELHI-110003.
3:DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANT
NEW DELHI-10.
4:THE UNDER SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF SURFACE TRANSPORT
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
Page No.# 3/4
NEW DELHI-110011.
5:THE OFFICER IN CHARGE
GREF RECORDS
DIGHI CAMP
PUNE-15.
6:ADGBR (EAST)
GUWAHATI
BRO COMPLEX
LANKESHWAR
VIP ROAD
C/O. 99 APO
PIN-781014.
7:THE CHIEF ENGINEER
PROJECT HIMANK
C/O. 56 APO
PIN-931710
8:THE CHIEF ENGINEER
PROJECT BEACON
C/O. 56 APO
PIN-931053
9:THE CHIEF ENGINEER
PROJECT DEEPAK
C/O. 56 APO
PIN-930094
10:THE CHIEF ENGINEER
PROJECT ARUNAK
C/O. 99 APO
PIN-931717.
11:THE CHIEF ENGINEER
PROJECT UDAYAK
C/O. 99 APO
PIN-931715.
12:GS 181728 A JUNIOR ENGINEER (E AND M)
SIVARAMAIAH GURRAPU
Page No.# 4/4
WESTERN BASE WORKSHOP (GREF)
GREF STATION
PATHANKOT-145001
Advocate for the Petitioner : MR. P MAHANTA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 17.11.2021 Mr. P.S. Lahakar, learned counsel for the CGC submits that affidavit-in- opposition has been sent for vetting and he accordingly needs three weeks' time to file the same.
List the matter after 3 (three) weeks.
JUDGE Comparing Assistant