Karnataka High Court
P Rameshwar vs State Of Karnataka on 13 January, 2011
Author: A.S.Bopanna
Bench: A.S.Bopanna
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
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3» P Ra.n1c°r$h\.var S/O MG Pagauiu Aged About 45 Ye.:'1:.'S. R/O No.7. 10th Mair}.
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W/'Q M P1'2'1I3i1£1k21z' E92/Q No.43, I Cross. 8:11 M331":
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EE./(3V:x'Q.24, E531 Cmss._ "ix'_a':~*;.:_11i3.h'em:ag;21r. * . ' E3ar1gf_211<)i:£:~56OO52 __ SI3t)':)IfLi1 J21ggadttc%s1'1,
ix) Ifievi zkgged Ab()L.1i. 43 '.r'<;'s.11":..e. W/ O f3§<e1':I"ab211"z1:11 R/O N0. 80. ?t.h (11"{.)s:,°:5,. \«-'a53:»,1:'1i.hanagar.
I3z111gax1(.)1"<e~:38O052 Ivirss Cv()ViE'Id21IT1I}12;1 Aggfzd zikbout '75 '.r"e2»1.1"s, W/G D()e:1ciat.E1i1'1113'1;1iah R/O No.40, 81h I\»'Eai;:1, -
\fassa111;'l'12',:.1mga1". I Bamgai<)1"e2~56OO52 Gomathi Nat.a1"2=1j211'1, W/O Nai,a.raja1"1.
Aged 78 Yems, _ R/O 11/2, 2nd Cférss, KaV€*1'1'.':1pp£1 Lzxyout. _ VasaI"1E,hanaga1", E321z'1g2zi<)r§.;6€3OO.5'2 ~ .V V ' Smt. L.ak_Shn'ii S211,}i;1¢é:, .' W/Q S'a1,fiyi;.:}1a;"ayéi;'1_zi; "
Agedv 40 3' e21I'S*;f, ' " _ Iilv/O._}'4f(\.V2Z2';;" iV<:3£§ :3.\, \!'é1--sa111th1121gas';".V , E3angga1.1c>re~58OOE52 5 '?e'II'_S. N".'v'.'Vl1'.-,d'i.i'1'i "i€'1'a{E_vt1L..:1., /0 Dr. Ii-"1"~21bE'm,v Wu/'O Jagadeesh.
A;;§£:'d 40 Years, " RIO N(::.i3f:':, Is: Cf1'o:.;.s.
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WXO Shiva ;E3wa:zII':jy'.
Aged 55 '::'em;':--;.
RfO P€c.:«.E3 i, §;2i_.3': M21111, V?"2«*1Sz1:1i.}121r1axg;a::1".
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3 $1111.. Re-1j::?s5Em:'z1r:' KL1r.;1z'1z', W;' O A$h(}§{ §'s'..1,11'11;~::.3'. Aged 418 Y'ea11's3, R/'G N0. 1. .1; 2nd CZ:'(?zs:s-:5. V21sz21I't€ h21ne1g2i.1'.
BaI1._ga.1.0m»560032 Ch21y21i<1.1u'1e11'i .
D/O A::§2a;i>pz: é'\l'aich,1._ gfiged 55 ';"€a1r&s.
}'{/G $10.12. 231d C1'c)ss.
Vas21n {ha :12-,1g2:': I', IE3anga.1(32'e+5€3OO52 Smt. Rekha Na1':c1ecs1'1.
W/O Nzmdeesh, Aged 49 Years. .
R/O E.\I0.2-4,, 2nd C;.7()S -'"5. ; Vas21nE'h211121§g:11", ' V "
}3a.11ga10re»5§OO52 ...._ 2 ' Smi \x'i'd}'a ii}h.21i"*-- . ' -. r W/_Q,K£?§$fi'1'1L§.;:13haE;._ ' _ " "
Aged T:1'boVt5: 1. cm-'s. "
Rgioeca.c'»--:.3;._,;svz »<::'-mT.<i,~«'.~;;'_ ~ Vaé-an.th21z;21§;a1';.V T' Ba11g:1I<>2+e»56OO'5';; 6 V ;M"r:s. .A1'L1E'I€-i .Sé}VVa Kumz1r I. ' _ R SeEv2i.k L1--ma'r ' Aged 21_1i)'L2_;,:%, 45 yezzzrs " " --V §;.;*Q;r~1g;.<:42>/_4. Isl cmss.
13* '- \fezs§1':nt.}":ziizzzgaz'. ' . *E3a1'1ga1k;§=.'£:§'»56OO52 M 1'S.M0r'1ica1 Girizlath W ,1' Akak Gir1'r1:"11'.h n 'T ..Age::i a1:>c2u%"' 40 years;
$9.
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'v'21sa11t'E1z:11'12.2gz1r. £3a1*1ga1<)z*e 660052 Evfrws Suciha Rt%e::§dy W/ O . E:U'i'1:y'£fi}1£;1 iicsd ii}?
Agifd abo1,11 €215 },=*£?z-mé; R,/O_?'\?<}.i7£-. E3;1.I:e:c:%c §,(><3}.) Rosxd Va szmi f1a2.1"121g2'1x'.
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E32mg21Eo1'e--56OO52 Smt. Vijaya1z?:ks1"1111i E%21:'§gz1;3§)a W"/' O.R2ar1ga:;)pa1 R/O.1\EU. £6, 8th EX/I.a.i1'1 R().:'1(§ Vas21m'hz11"I21ga1", ..
E3a11g211()1~e--56O052 I Smt. Dakshziayami W / O .A1'1EL3} (1 Rt: 1'1 1.1 Aged about 55 ye.:1r.s R/o.No.22. Qfld ems.
VE1SanE.1'121I"1£lgE}iI', . B2-mga}o:1'~560052<-_ _ I Smf: La1i1I*1a.V_1')e\4-*i A. W/O.KriS%1s2'};1_;.};:)a1 Aged aibmi E1' Vye.:,i2"':s_ "
R/O.N0...41.~4. fZ_1*ni.=:§S V'7asa1s':{:11aié2:;g;1ix » ' ._ ' B2ing€11or:::-- E32 .._ ._ 8111?:R21}<3shwz~11'i_'I'h;;i'1ga i\/§L1daiiar ; "N O 'E'.§1a1'1;g21 NE ticializlz' ' ' Aged Abzm 211:9;
R=,2/'O 'éV'Q.46. 4th Cmses 'Jasa n1,1j'a :_1.:'1g:.e1 r 'V' u:3;»;;.~;__;;aI::;~_¢g550o52 ' E'>2"1};€,1v'V'3':\}='1;Ti"1121':'('1 Ary.2'3. W/O. A"di11211.}1 Arya Agegd About 52 "r'e:;1rs 135,10 No.48. altzh (31035 V 4, Vasan£'.1'121;'§21gaI' Bar1g,{aI()1'e:--ES6{}€)5iZ SI'1£1:éshi.k.2:1121 Wfi) E3 E5 §§{aja:1s}"1r31<e":1"
Agai Abffltfi. €38 'z"c:;,11'ss R/O No.1. E, :"§1'..}.': (i1~(3ss:.«:
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Mrs. I.a§;s_ahmi Nagamj W,!'O' Nagaraij Aged Aijeut 58 Years;
RXQ No. 26. ?'ih CTGSS 'i?asan.iha.r1aga1"
Ba:nga10r€«56C3052 Smi. Shaiakari Siwix-*appa W70 Shivappa Ageci Aboui 55 Ytéaffi R/C) Nesifi, 8th Cress Vasar1t.hanag;ar Ba;:1ga10re~56OGE>2 Sr11t,2'\runda?;h.i.
W/O Hamimanthapgaa Tégnfir Aged Abcmt. 50 Years RXO N064, 6th Crass Vasanihanagar _ Ba1:zgjaio1'€~56G052 Smt- Getfiizgx E?_ara§1i'1€sI1"..: W/O Paifaznfi-::§h . 1 Aged Abiiui Yf3_a'r::~;" _ 0, $60,353. '5_i.}*1 ._ ' T' Bar1'g§a1orew VEEGSGOAELZ V V __ 'Smt. Vas§2:;:j§_ih.i.k21v'P0rakash W',fC;- ..P1'aR.ash: ---------- ~ "
Aug-3:} }Xb.QL1¥;. 42 Years _Rv,../<C'r '§\i'0g¥8, 91.151 Cross & VaSa,nt4E1fa:'1'ag§aI " " Bang3f1Qi*€--58O052 .,':§f11.t ilhudzmlanj \N.';'i(Z) Harish. Babu Ran n 'T Aged about 42 years REC: Na E-5. 1.€}i,h Crass;
\?"asar1t.ha,nag;§ar BangaI.<H'€-560{)52 Sm': 'E'§':11.1a$§ Brizzcia 'NZ <3 Sazralfigezgtzemé Ageéi Abomfi. 26 }_:€:a::'ss RXG Na 3£'3";'}3. 12% £T.§'r::»s,ss~;:
"v'"asa.r1t'i"m.ag.a1* Bangah:;:"§:~55{}G52
34.
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36.
37.
38' 6 Mrs Ei)e1ya1L.1 §\1z'1E:J2s.i W/ O S\'v'E.1I'§] i1'12.1€ 1'1;-1;':
Aged e1't3<'>11t E35 yc321I':+s 'R/() No E64. 13th. Cmss V:--;i.s;~;21n 1.11211': gig:-":1"
'?_321§:g21I01"e~ 569052 Ashw21£§':21Iz1rn21 W,/ O K.1'1'.sh1'121p;'3.22. Agg.§ed about. 49 },»'c:'2i1 R/() No 1.243,, 141.}: Clross. - Vaszizxih a11'1e.1gz'11" I Ba11g;e11{)rt?--5('3()O:"5iZ Sm: S}'2ak'L'11:1.I1:1aia f'221112z1x'11_T2'1., W/O G I{211'1123.1'1:1z;1 Aged aboui, 80 years ' R/A1. N0 E6. 211$ .C1'Qa;s Ve18ar11'.ha1'1agz1:' " _ 7 Ban.ga1(}re#560052 Smt. S11yI.:1ja_VCE11ai§£;fa1v§21fii,i1y..<V"~. : W/O Ij)4_;':é_<:%ss1':i='L"C_:1zakit21v:?u't.hy. ' Aged éi':J.r.§5:,11, R./ems V 1 --3;~c: % Ci~'<)_:s£a~ ._ * Va1«'.3a13.1411a1n.:1g::2'1=V T' _ Bang§ak(:':'e:--E":?300:'3ZZ ' _ 'SE11. Ré1C11"} 21-; R:-11T11z-1:': L g; am ' °~'W/VD E2312 1211'é.'uj 3.3111 Agrjei _ai?-91.11. 40 yea-;1.1's R/'A3. Nrf} 2:191 ('Imss;s5 '_ V::1 31%-,.2:1vé=1.g2»zr ' * £3ang21'£L>fe--560052 ... Psetiiioners {By S.f1:1.t"\fee11a1. CG rfi: S111{.I.)i\;yz;1 Krishna.' Ad'v:s., .. fu'r'---M/S Sivzm Six'-fa Ass£)('éiat€$) St.21E.<:% »:.:+f K2:1'1'1z:1i'.::1§~;21 Ef)€p21:*'iI1'1E:1'1i. ti)? iiie-=%v{>:11.1:=:*. iM1.1:;:rai.} Xfikaassa Smmhaz ifiaiazgz-1l<3'1*c:r 5fiO()(}§ By E'£4.<s.; S€::.:.:'r_:i 2123: 7 gx) C()I11I}1iSSi€)I'1(:'."£' for [S1'1c§{3w1m'-211155 \?ic§§'12.1;m S{.>u<:i1'121 G<)v::3rm'1'1.e1'1i of K2:11'1'12~1ta11~:'a1 17:'»:«,mg211<:>1'e=.> 56€)()O1 Ka1':I1at.21i~;a: §}£11i'[§}£51 I1'1cIt1sst.§'ia1is1 I*'r3(E€.:'2:1'Li0r1 N0.-<12. 1-5sf.CE'(I)i-3S, 1ST I\'Ie:i11E%2:)aci.
K21:1'1a1211'1ag211'.
B2n'age1E()1*:3 ?9 Km.)
4. Sri S:,m'1pz1I1gi R21n1z::sxva1'1'1y '1.'£3t*11"pIC-. ' CL1nni:':gham Road. E32.21'1ga1c31'€;; By its P£x£:c1..1é'iv€ Offi('.?€'iI' I)ep2%.1't.mer1t Of Eir1d()w11'1r:;I";t.s C1.1aI1'11'21z_jz1;j)e§. V 4' "
Bélllgé-i}()I"€*. ._ - -
" _AE{§;v:ip<)r1dent:s (By Sri B2~1s21v211-a_j 1»{;~m;:¢1'c£;Q.T E->;-1 {L31-= j11f<.1:,' A2 _& 4) This WW1: .33.;:t.i'1_i(3n;is L14:i'dé_,--z:_Ai*£i::iés 226 and 227 of the C(JvY_'1§3_i7.vi'£,1;1.§ji{3';'1: 3.£)fV§I1d'Il'?_§)I'21}'i1}g éb quash the Governrnem. O'rder da1.eCEA..i5T?'.6.2:VO'1O':51.'A1'1ncXi:1'e--(3 which was passsed in faV0u.r*1_ of --i'I1¢é'~"Ij28_V 'g;r2'::=1i}11g;'1c3z1se in respect of the land beionging, to 1'I.'16: Ei;?.t'Ar'1.};»§€«,_. 1é1:s3z1.':;urit1g 45 X 50 ft. and t':3i.C..
--This W'ri§. 'i-"e"':.ii,i('3%r'1 &:or11i;2g cm for I.3:.'eEi.r11inary Hearing €,h3i~s~',,Ciay; Chief 11'1acie the following:
ORIDEZR C.J. (Oral) :
' Ti'1r():.1g}1 the irzsi.a.1'":'1 writ', p€:t:ii:i(m filed in public: 'imérest., the. §1)(':i"iiiE£.)I}£?I'.'~'; have E'1SE58_i1€?d the': cardczr isss'L1ed 'by the Sims {}<:v«::mnzezrm. be-%e:1:ri3':g er1<iore;senacm; dated
17.{)E3.i201{3. vidc wE'1iCE':. 1£?.£:iE.'~§t?. hasa bC€:I"} grzmtrsci by the Séiate C}<>w:r:*311m:1":E in 1'0s;;:3c<:'t of an emp1".y 13c:%E<:)a1gir1g to Sri.E3arI1pz.mg;i R2;i.1na:'-tswa111y 'i'emp1<::, Ecyciaied at E g 8 Cur1:1i1'1gha.1'1a Rc_md_ in 'chcz? (xiiy of I~'3a.1'1g21Ec31"e. The letter it:sr31f depmtzs, I'hEi'é. the ssiiza be1{)11g$ 30 {Tue aforesaid tempie.
2. Ruie .28 of the {tie-1ma.t'a}<:a Hir1djL;'"'T.t{1i.g1é>;iS~.
Enstiiutiemz; and C.1"1aritab1r: E11d()\vme1'1iT.s--»R1;i1es~Q:2.002'; prescribess the prc:)cedm*e for t,hé§ i.r;_=m;§i"ei:(5'f imh*:'0x;ab11r3' property. Rum 28 aforen'ie;:1i:i()11§:ad bc'i;':'1-gg:v€:;<;t,ra;cte<:1. hereundm":
"Proce_¢:1mt_e'*~.foif ..1ixa';+:;gag:e; gift, lease or exchaIL1_ge;*1['t)f i,rtz.rIiovab_1e. prdpérty belonging to notiféied'---. "iri'stit12;ti6n_ .EZvery proposal for exCh2:.xV1gf>.:"«;_Vgi{'tf seiikgé ¢.Qi"'Vm(i§fl:g21gc? 03.' 162136 of any i':fifi1c).\fe:;l3}cA':?~:prd'pCrty b"c:'11)%1gi11g $10, or given or :'--.s:11<:i_(:w<§'d"_~._f€1;7 V1;1'*£<:._ pfurpose of, any noiified ixI}Sfii7iiL1Vf.iC)I1" Shéi}}._. ?3:f:.ptlblished by nofifictation by the';LSi?at:e"--C}'t':y*<;7.;"1.:fi11éé:{1i. cafling for objeciions and '_SL1g§i€f~S1"i(.)!1S~, i1'V-._21f13?. from public. The notification may bé~..;31.1i:>1is}1ed. in the :'1()t.ic:e board of the ir3.sti»t:11i':io1'3§'jm'iss(iic:t:i(:)13211 Grama Panchayat Office, , '_"i"a1.L.1}{'«-._vOffice. :'\-sss;is;t.2u'11: C(>mr1aissioner's Office, T. :3:;p::%:.;: CT01'r1:r1"1issi(>r1e1"s Office and CE)fi}).,1'1'IES-E§i€)i"i€I"8 ()§'i'E.c:e. Q31 z'<~3<_:e§pt of Ei.£1}--'"
0bje(:--§i't)1'1s 21nd s1.1ggg<:st:ic)1':s from the public the S3{.ai.'é G()\»'(".i'I'3II3(';'I'1E. rnay cicmsiciez' such objections ".21_h~(i hold an é;>.nq'1.11'ry, if Ilecessary, giving O};)p<)rt1.21'1ii.'y to the c)}:>jec.u)rs and pass an 21ppr()p{i2{1t;<3. order z.1_r1<:ie'r s11b--se(:t:ic33'1 {1} of Sc-:(:ticm 62 kcée-.*q:3i;'1;; in View the imierest of the i.n53ti't;L1f'.1'0n." it is-: the s:s2,1§:)r':'2is;s;i<_>I': oi" the E<::arr:::éd c:c)L111::";e'z far the pe$:it,i<>z1<~31_ie:, 1h;:1:. t:1:1:.->2 1.";1'«i::~p()-ml Em $1.5: i._1'2::I1s;f§:r of the tsmple p:'c>;):r.:"£._}g W613': 1'10: pL.:E:)1:iss11:::d/ notified by the 9 S€.at.e G<:>ver1'1mc'-211.1... 11321: was 2'1:"I':>ii'.1'ari1§,r' 1:ra:.1sferred in 3"ax:()ur pf iessssee \'Nit}'1(.)1.£i', i1;2E1()w'i1'1g, the mandatory procedule p1's:é.s<"-.x"i}3e(§ urlder' the Rules.
3. The f21(?Ei1.1.£i1 ;;)()si1:.i.0n 1'1oiei(>e.c:i herein-ab<)Ve remains L2:1_dis.p11£.ed 'f;*a:a1n the existing p£(--:21dir1g3,..V
4. The lessee who the beneii<';ié1ry hf'2Elbe ~ impugned order has; re1n:;1i1'1ed.unr'Cp1*esefited, Vde'._spi'te V' SE:I'Vi(2f;'t. RL:1e_3_O tiff K;3{1~:t1_~:e1_1:21'kéar Hindu Reiigious InStiEut.i0:?1s e:1_3-121""€iE'121rii:.j;:1f3'1*e.__EI1'1E1.ow;ne11t',s Ruies. 2002. is being 'e:3{t'1'2.:(:':'ti§:ci {Q1311 de r; " ' ' V _ " Pfocedmfc f_of~~--'1ease of immovable property.- uil} Ax'1},>'A..__1ease of ir.m1mvab1e pmpemy such bui3.di.r1g, S'"["I'E)'}')'._V re,s1'.dem:ia£ house or site, beionging , _t.o_a,iiotified i1'1st:ii",ution which are not required for VVpt,1b3iL:.e_;i»;1rpose shali be made by public auction. Th"e..__i1'1"s;'éE1.L:t.i<>1'1 shall give wide p1.1biicEty of the §)r.:):j§);%e.ci 1831.86,' i.1'1ec>rporai'.ingg the extent of prr:)pe1*1y, <?()1'1<iiti£)11s c.>f1ease emd pe1'i0d of lease " .with the p1z--2,c':.e -cmd date and time of au(:t}'01'1 and é3.rr1es1 n'101'1ey deposit. if any, fifteen days; in advanve prior to the. date of211.1_e1"i.(_>n. (2) E3w:.?E'1 p1..1b1i(e:ati<)1"1 s}'1e»1§.1 be noéjfieci or; the boarci of}
21) iii») rt.) 'I":1.i1.':k C").i'£'i.(.:t;: CT(.}I'1('f?i}'Lf3"l.€{.i.I :1} E)is;t:1'i(:'t. €_}ffi(:e 0f iihe f\SSi§.i~3i£111f, {Sum11e1is:si.£)1'1<::'1':
1.11:: iz'1se;' £1 1.: t;ior1 CO1'; c'<:me<.i:
the C}2"a1:'1'"1a F3a.1'1{%}'1z:1}*'2'11 {',1'.,)I'3¢;.'€?I''Fi.(;?€i; { ( ( ( 10 {9} <Z)ffic»z> of the I')epuiiy Commissioiierz (E) C)i'f1i<:r<>: of the 'I'c)wz'1 P21I"1ct121y211'., Municipai Cou1'1(tiEs~:; and City Municipai C()1'p()l":;1i.i.{i)I"}.S, as the case may {3} Nc<éessae1r3:* <ter'€.ifi<7aie far 1'1ax»'ir1g pL:biig.hed_ i;i_1e proposisal for leéezse may be 0bt'211i:n€d c,c>:{1c:c.=:-rieci and ;'3Ia{'ec51 on re(~,c>rds. (4) On the. spe<:i:i'ieci day, %:.i1cM21»'1.2<:"£.i(.u1'1'"t§f.}'c21§ée Shad} be E1916 in the premises <?.»'f the «i_11::st,it.;"utVi_éni_ Vinithe'.
pI'€:'.S€.'I"l(..'fi1 of IU(fY11b(:'I'S <'_>_f :_i".'ii1..«.-7:' 'i'::_>mmi.t.fi'cE.--..A m21i1ag__g(%:I1 em:
Pi"ovic1ed 111211, t,hfe. £:a.1.1i:E1(>i*ii.y"-crimiigtellt to gram. Etsasé? may 2mi.ho_i_f_i_:/lo_an_y Of ii;s_sub0rdir1at.e officer? to Eye p1"ess€z:1'1. dx;1ri1'1g---the"zmcticin:
[53 The Ecase s}'121_1I'i-be fgiinéii .«i,c)"vi2hs3__'_i1ighest. bidder subjeifit iii; _ (:<m'fii'ri*1.a;ti()n_'..byI next higher au the my vgr;ibt.i1i11i=.'z-1 pt*;=r*i0c'i» of ~t.'i1ir_:y days . E6 éx-i'.17;1.<:vi,ed liereimabove. kéase Even in Vi:/{V:.I'-- ii1,s_7" '<5 fl :;i:_E:a_e L1 of prdpemzy .<:)VEi"7ih_c-éi .i,i'1'ézJiji'§C "in question {tan oniy be by w2a.y"""(>f pubiic auction by giving" vide ..§.:?V1;1i1c? ;_g'1'a11t'iz1g the 168.56 i:hro1.1gh the im_p'L1gnVer:i " "emf er 1;>ea1"ing encimsemeiii. dated V'-..17.O€3I?,NCi3~1O. the prcicredure ezivisaged in Rule 30 §é;;£;r'g1§::tc(i h_<:rei'ra «»a1::o\»-"C was not: (:(>n'1p1ie(i with.
5. "E'}'ac* f21<'%i:.1e.:1 ;3<;>sii'i(>:'1 dé-::p:i<iie.r:1 in thce ibregoing pa.1"ag{re1ph }'1.:;1:+; exist? :.'c3;1'1.z;:.i:'1r::<§ m1rc~>p:..1<i§_2.3ie::i.