Section 15(2)(b) in National Housing Bank Employees (Conduct) Regulations, 1994

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(b) in National Housing Bank Employees (Conduct) Regulations, 1994

(b)has professional qualifications but the matters in respect of which such practice is to be set up are such as are likely to give his clients an unfair advantage by reason of his previous official position; or

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Union of India - Subsection

Section 15(2)(b) in National Housing Bank Employees (Conduct) Regulations, 1994