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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(c) in State Bank of India General Regulations, 1955

(c)"relative" means the person specified in the [Schedule -II] [Substituted for the word 'schedule' by the State Bank of India General (Amendment) Regulations, 2013 (Regulation 27), with effect from 3rd March, 2014, published in the Gazette of India, Extraordinary, Part II. - Section 4, dated04.03.2014.] to these regulations and includes any other person specified by the Central Board from time to time;